Tribunals and Commissions02 Jul 1999Complaint allowed
RALLIS INDIA LIMITED Vs EASTERN TRANSPORT COMPANY
National Consumer Disputes Redressal Commission · 1999 2 CPJ 651
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 21 of 47
Tribunals and Commissions01 Jul 1999Appeal No. 104/98 allowed with costs Appeal No. 2/99 dismissed
United India Insurance Co.Ltd. Vs WAMAN MAHADEV SAWANT
National Consumer Disputes Redressal Commission · 2000 2 CPJ 585 : 2000 3 CPR 137
Tribunals and Commissions01 Jul 1999C.A. disposed of
SURENDRA M. MITTAL Vs SKIPPER BUILDERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2001 1 CPC 575 : 2001 3 CPJ 106
Tribunals and Commissions01 Jul 1999Appeals allowed
SHIVRAO S.WAGLE Vs SPACEMATE DEVELOPERS AND BUILDERS
National Consumer Disputes Redressal Commission · 1999 3 CPJ 42 : 1999 3 CPR 117
Tribunals and Commissions01 Jul 1999C.A. disposed of
R.V.HUDDAR, PROP.NUTAN COMPUTER ACADEMY Vs MEGABYTE COMPUTER ACADEMY
National Consumer Disputes Redressal Commission · 2001 3 CPJ 88
Tribunals and Commissions01 Jul 1999Appeal allowed
ANJANA MOHAN Vs RAJARSHI SAHKARI AWAS SAMITI LIMITED
National Consumer Disputes Redressal Commission · 1999 2 CPJ 663
Tribunals and Commissions01 Jul 1999NOE disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION)-/ Vs SHAKTI PUBLICATIONS PVT. LTD.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 20
Tribunals and Commissions01 Jul 1999Appeal allowed
MANAGER, VIVEKANANDA UCHTAR MADHYAMIK VIDHYALAYA Vs SURENDRA NATH TEWARI
National Consumer Disputes Redressal Commission · 1999 3 CPJ 154
Tribunals and Commissions01 Jul 1999Complaint dismissed
U.P.KHADI GRAMODHYOG BOARD Vs NEW INDIA ASSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1999 3 CPJ 142
Tribunals and Commissions01 Jul 1999C.A. disposed of
AMITA KAUSHISH Vs MARUDHAR WATCH And WARD COMPANY
National Consumer Disputes Redressal Commission · 2001 2 CPJ 27
Tribunals and Commissions01 Jul 1999NOE discharged
D.K.PANDITA Vs BRITANIA INDUSTRIES LIMITED
National Consumer Disputes Redressal Commission · 2001 1 CPJ 29
Tribunals and Commissions01 Jul 1999Appeal dismissed
NEW INDIA ASSURANCE COMPANY LIMITED Vs J.A. MANSOOR
National Consumer Disputes Redressal Commission · 1999 3 CPJ 30 : 1999 3 CPR 54
Tribunals and Commissions01 Jul 1999Application disposed of
Shyam Sunder Lal Vs GENERAL MANAGER (NORTH), MAHANAGAR TELEPHONE NIGAM LTD.
National Consumer Disputes Redressal Commission · 2001 1 CLT 546 : 2001 1 CPJ 32
Tribunals and Commissions01 Jul 1999Appeal dismissed
BANK OF BARODA Vs Shatruhan Lal
National Consumer Disputes Redressal Commission · 1999 2 CLT 623 : 1999 2 CPC 642 : 1999 3 CPR 153 : 2000 1 CPJ 331
Tribunals and Commissions01 Jul 1999Appeal partly allowed
JANAPRIYA CHIT FUND (P) LTD. Vs M.SUBASH REDDY
National Consumer Disputes Redressal Commission · 1999 3 CPJ 389 : 2000 1 CPR 559
Tribunals and Commissions30 Jun 1999C.A. dismissed
R.B.SAXENA Vs VICE-PRESIDENT, GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 2 CPJ 68
Tribunals and Commissions30 Jun 1999Appeal allowed
TEJ KAUR Vs Senior Divisional Manager, Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2000 1 CLT 193 : 2000 1 CPC 28 : 2001 2 CPJ 8
Tribunals and Commissions30 Jun 1999C.A. disposed of
T.RAGHAVAN Vs PAL-PEUGEOT LIMITED
National Consumer Disputes Redressal Commission · 1999 2 CPJ 61
Tribunals and Commissions30 Jun 1999C.A. dismissed
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs UNITED INDIA INSURANCE COMPANY Limited
National Consumer Disputes Redressal Commission · 1999 2 CPJ 89
Tribunals and Commissions30 Jun 1999NOE disposed of
PREETI RAVINDRAN Vs VICE CHAIRMAN, G.D.A.
National Consumer Disputes Redressal Commission · 1999 2 CPJ 70