Tribunals and Commissions01 Sept 1999Appeal dismissed
J.M.CHAWLA Vs S.L.KAPOOR
National Consumer Disputes Redressal Commission · 1999 2 CPC 645 : 1999 3 CPJ 599 : 2000 1 CLT 111
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 14 of 47
Tribunals and Commissions01 Sept 1999Revision allowed
VISHWA PRAKASH Vs RAJU JOSEPH
National Consumer Disputes Redressal Commission · 1999 3 CPJ 524 : 1999 3 CPR 287 : 2000 1 CLT 42
Tribunals and Commissions01 Sept 1999Appeal allowed
CONTROL ZEE (P) LTD. Vs P.ABDUL SAMAD
National Consumer Disputes Redressal Commission · 2000 3 CPJ 375
Tribunals and Commissions31 Aug 1999Complaint dismissed
MANJIRA ROCK DRILLERS Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 261
Tribunals and Commissions31 Aug 1999Appeal dismissed
Ram Gopal Singh Vs S.N.WAHAL
National Consumer Disputes Redressal Commission · 2000 1 CPJ 276
Tribunals and Commissions31 Aug 1999Appeal dismissed
JUNIOR TELECOM OFFICER, TELECOMMUNICATION Vs K.Venugopal
National Consumer Disputes Redressal Commission · 2000 1 CPJ 497 : 2000 2 CPC 329 : 2000 2 CPR 566
Tribunals and Commissions30 Aug 1999C.A.disposed of
VIKRAM MAHURKAR Vs Hindustan Motors Limited
National Consumer Disputes Redressal Commission · 2002 1 CPJ 6
Tribunals and Commissions30 Aug 1999Appeal dismissed
ASAD ULLAH KHAN Vs M.C. MOTORS
National Consumer Disputes Redressal Commission · 2000 2 CPJ 120
Tribunals and Commissions30 Aug 1999Appeal dismissed
HARI CHAND Vs BAYER INDIA Limited
National Consumer Disputes Redressal Commission · 1999 2 CLT 663 : 1999 3 CPJ 623 : 2000 1 CPC 69
Tribunals and Commissions27 Aug 1999Complaint dismissed
JIWAN KUMAR SHARMA Vs United Commercial Corporation
National Consumer Disputes Redressal Commission · 1999 2 CLT 443 : 1999 2 CPC 462 : 1999 3 CPJ 197
Tribunals and Commissions26 Aug 1999Appeal dismissed
United India Insurance Company Limited Vs GULZAR COLD STORAGE AND ICE FACTORY
National Consumer Disputes Redressal Commission · 1999 3 CPJ 203
Tribunals and Commissions26 Aug 1999Order modified. Appeal dismissed
ORIENTAL INSURANCE Company Limited Vs SHEO DATTA SHARMA
National Consumer Disputes Redressal Commission · 1999 3 CPJ 507 : 2000 1 CLT 363 : 2000 1 CPR 395
Tribunals and Commissions26 Aug 1999Appeal dismissed
SUNIL KUMAR KEDIA Vs GENERAL MANAGER, M/S. GREATER CALCUTTA GAS SUPPLY CORPORATION LTD.
National Consumer Disputes Redressal Commission · 1999 3 CPJ 165 : 2000 1 CPC 62 : 2000 1 CPR 637
Tribunals and Commissions25 Aug 1999Order modified
PUNJAB STATE ELECTRICITY BOARD Vs SUB-DIVISIONAL ENGINEER, PUBLIC HEALTH (PJS) SUB-DIVISION
National Consumer Disputes Redressal Commission · 2000 1 CPC 457 : 2000 2 CPJ 9
Tribunals and Commissions25 Aug 1999Complaint dismissed
TARACHAND JAIN Vs Ganga Ram Hospital
National Consumer Disputes Redressal Commission · 1999 2 CPC 591 : 1999 3 CPJ 53 : 1999 3 CPR 38 : 2000 1 CLT 55
Tribunals and Commissions25 Aug 1999Complaint partly allowed
MANDOVI PELLETS LTD. Vs S.D.O.T. MARGAO
National Consumer Disputes Redressal Commission · 2000 1 CPJ 560 : 2000 2 CPR 322
Tribunals and Commissions25 Aug 1999Appeal dismissed
LIC OF INDIA Vs SHEELA PANDEY
National Consumer Disputes Redressal Commission · 1999 3 CPJ 453 : 1999 3 CPR 230 : 2000 1 CLT 49
Tribunals and Commissions25 Aug 1999Appeal disposed of
ORIENTAL INSURANCE Company Limited Vs SUMANGALA STEEL LIMITED
National Consumer Disputes Redressal Commission · 1999 0 CTJ 731 : 1999 2 CPC 587 : 1999 3 CPJ 4 : 1999 3 CPR 34 : 2000 1 CLT 62
Tribunals and Commissions25 Aug 1999Application dismissed
JAIPRAKASH GUPTA Vs BRANCH MANAGER, NATIONAL INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1999 3 CPJ 327
Tribunals and Commissions25 Aug 1999
NATIONAL SMALL INDUSTRIES CORPORATION Vs MADHO SINGH
National Consumer Disputes Redressal Commission · 1999 2 CPC 578 : 1999 3 CPJ 61 : 1999 3 CPR 24 : 2000 1 CLT 64