CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/National Consumer Disputes Redressal Commission/1999

COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 1999

924 judgments · page 5 of 47

By year

  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1986
Tribunals and Commissions23 Nov 1999Revision dismissed

Chief General Manager Vs COIN PAR - CENTRE OF INDIAN (Council Protection And Research)

National Consumer Disputes Redressal Commission · 2000 2 CPC 234 : 2000 3 CPJ 96 : 2000 3 CPR 392

Read judgment
Tribunals and Commissions23 Nov 1999Appeals dismissed

SHANMUGHAM TRANSPORT Vs VELAYUTHA RAJA

National Consumer Disputes Redressal Commission · 2000 1 CPJ 272 : 2000 2 CPC 286 : 2000 2 CPR 419 : 2001 1 CLT 54

Read judgment
Tribunals and Commissions23 Nov 1999Appeal dismissed

M.K. Mathivathanan Vs REVATHI RAJALINGAM

National Consumer Disputes Redressal Commission · 2000 1 CPJ 257

Read judgment
Tribunals and Commissions22 Nov 1999Appeal disposed of

ACCOUNTS OFFICER, OFFICE OF THE TELECOM DISTRICT MANAGER Vs P.A. MURUGESA RAJA

National Consumer Disputes Redressal Commission · 2000 1 CPJ 194 : 2000 3 CPR 14

Read judgment
Tribunals and Commissions22 Nov 1999Appeal dismissed

Branch Manager, LIC of India Vs N.A.VELUTHA

National Consumer Disputes Redressal Commission · 2000 3 CPJ 462

Read judgment
Tribunals and Commissions22 Nov 1999Appeal allowed

New India Assurance Co. Ltd. Vs GUPTA CEMENT AGENCY

National Consumer Disputes Redressal Commission · 2000 2 CPJ 160

Read judgment
Tribunals and Commissions19 Nov 1999Appeal allowed

United India Insurance Co. Ltd. Vs SUNIL PANDURANG DHURVE

National Consumer Disputes Redressal Commission · 2000 3 CPJ 119

Read judgment
Tribunals and Commissions19 Nov 1999Complaint dismissed

ABDUL VARI TANAI SRI SHEKH ABDUL Vs State of Uttar Pradesh

National Consumer Disputes Redressal Commission · 2000 1 CPJ 222

Read judgment
Tribunals and Commissions19 Nov 1999Appeal dismissed

K.K.PRABHAKARAN Vs P.M.SURESH

National Consumer Disputes Redressal Commission · 2000 3 CPJ 475 : 2001 1 CPC 283 : 2001 1 CPR 102

Read judgment
Tribunals and Commissions18 Nov 1999Appeal dismissed

ASSISTANT ENGINEER (Urban), Tamil Nadu Electricity Board Vs APPAVOO THEVAR

National Consumer Disputes Redressal Commission · 2000 1 CPJ 70 : 2000 2 CLT 293 : 2000 2 CPR 75

Read judgment
Tribunals and Commissions18 Nov 1999Appeal dismissed

G.SEKHAR Vs CHIEF GENERAL MANAGER, MADRAS TELEPHONES

National Consumer Disputes Redressal Commission · 2000 1 CLT 605 : 2000 1 CPJ 152 : 2000 1 CPR 347

Read judgment
Tribunals and Commissions18 Nov 1999Appeal allowed

BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs SATYENDRA KUMAR SRIVASTAVA

National Consumer Disputes Redressal Commission · 2000 1 CPJ 268

Read judgment
Tribunals and Commissions18 Nov 1999Appeal partly allowed

RAM CHANDRA GUPTA Vs Ghaziabad Development Authority

National Consumer Disputes Redressal Commission · 2000 1 CPJ 387

Read judgment
Tribunals and Commissions17 Nov 1999Order set aside

NATIONAL CO-OP. CONSUMER'S STORE LIMITED Vs SAINIK SCHOOL SUNAPUR TIHRA

National Consumer Disputes Redressal Commission · 1999 2 CPC 610 : 1999 3 CPJ 448 : 2000 1 CLT 97 : 2000 1 CPR 36

Read judgment
Tribunals and Commissions17 Nov 1999Appeals dismissed

G.Hanumanth Reddy Vs SINGH POULTRY LTD.

National Consumer Disputes Redressal Commission · 2000 1 CPC 310 : 2000 1 CPJ 26 : 2000 1 CPR 15

Read judgment
Tribunals and Commissions17 Nov 1999

BANK OF INDIA Vs S N Chawla

National Consumer Disputes Redressal Commission · 1999 3 CPJ 70 : 2000 1 CLT 236 : 2000 1 CPC 267 : 2000 1 CPR 1

Read judgment
Tribunals and Commissions16 Nov 1999Ordered accordingly

Ram Singh Vs BRANCH MANAGER, KORES INDIA LTD.

National Consumer Disputes Redressal Commission · 2001 1 CPJ 480

Read judgment
Tribunals and Commissions16 Nov 1999Appeal disposed of

L.I.C. Of India Vs SANTANAMARI @ VEMBU

National Consumer Disputes Redressal Commission · 2000 1 CPJ 188

Read judgment
Tribunals and Commissions16 Nov 1999I.A. dismissed

Union of India Vs CH. JOGIREDDY

National Consumer Disputes Redressal Commission · 2000 1 CPJ 322 : 2000 2 CLT 217 : 2000 2 CPR 210

Read judgment
Tribunals and Commissions12 Nov 1999Appeal dismissed

M.T.N.L. Vs MAJ.GEN. B.P. WADHERA

National Consumer Disputes Redressal Commission · 2000 1 CPJ 186 : 2001 1 CLT 104

Read judgment
Previous1…34567…47Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions