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National Consumer Disputes Redressal Commission judgments, 1999

924 judgments · page 2 of 47

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Tribunals and Commissions17 Dec 1999Appeal dismissed

H.P. NAGAR VIKAS PRADHIKARAN THROUGH ITS CHIEF ADMINISTRATOR Vs RAVINDER SINGH MINHAS

National Consumer Disputes Redressal Commission · 2000 1 CLT 340 : 2000 1 CPR 177 : 2000 2 CPJ 405

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Tribunals and Commissions17 Dec 1999Appeal dismissed

New India Assurance Company Ltd. Vs SRI GOPAL STARCH MILLS

National Consumer Disputes Redressal Commission · 2001 2 CPJ 310

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Tribunals and Commissions16 Dec 1999Complaint dismissed

PRAGATI SALES CORPORATION Vs GENERAL MANAGER, NATIONAL INSURANCE COMPANY LTD.

National Consumer Disputes Redressal Commission · 2000 1 CPC 403 : 2000 1 CPJ 207 : 2001 1 CLT 106

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Tribunals and Commissions16 Dec 1999Appeal allowed

GENERAL MANAGER, VISAKHAPATNAM DISTRICT CO-OPERATIVE CENTRAL BANK LTD. Vs DONALD CHARLES

National Consumer Disputes Redressal Commission · 2001 2 CPJ 320

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Tribunals and Commissions15 Dec 1999Appeal allowed

ORIENTAL INSURANCE COMPANY Vs GOSIA CLOTH HOUSE

National Consumer Disputes Redressal Commission · 2000 1 CPJ 586 : 2001 1 CLT 151

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Tribunals and Commissions15 Dec 1999Complaint allowed

AGNELO ANTHONY D'SOUZA Vs MAHESH G.MEHTA (H.U.F.)

National Consumer Disputes Redressal Commission · 2000 1 CPJ 410 : 2000 1 CPR 461

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Tribunals and Commissions15 Dec 1999Appeal allowed

LUDHIANA IMPROVEMENT TRUST Vs Suman Lata

National Consumer Disputes Redressal Commission · 2000 1 CLT 644 : 2000 1 CPC 515 : 2000 1 CPJ 554

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Tribunals and Commissions15 Dec 1999Appeal allowed in part

HOUSING COMMISSIONER, U.P. AVAS ARUM VIKAS PARISHAD Vs NARAIN MISRA

National Consumer Disputes Redressal Commission · 2000 1 CPJ 372

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Tribunals and Commissions14 Dec 1999Appeal allowed

ADHISHASI ABHIYANTA, sharda Nagar Khand Vs Gaya Prasad

National Consumer Disputes Redressal Commission · 2000 1 CPJ 395

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Tribunals and Commissions14 Dec 1999Complaint returned

DEEPAK MUKHERJEE Vs AVAS EVAM VIKAS PARISHAD

National Consumer Disputes Redressal Commission · 2000 1 CPJ 281

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Tribunals and Commissions14 Dec 1999Appeal dismissed

DELHI DEVELOPMENT AUTHORITY Vs R.C.JAIN

National Consumer Disputes Redressal Commission · 2000 1 CPJ 141

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Tribunals and Commissions14 Dec 1999Appeal dismissed

SUDERSHAN SINGH Vs D.D.A.

National Consumer Disputes Redressal Commission · 2000 1 CPJ 176

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Tribunals and Commissions14 Dec 1999Appeal dismissed

GHAZIABAD DEVELOPMENT AUTHORITY Vs Neeta

National Consumer Disputes Redressal Commission · 2000 1 CPJ 236

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Tribunals and Commissions14 Dec 1999Revision dismissed with costs

LUCKNOW DEVELOPMENT AUTHORITY Vs GYAN CHAND JAIN

National Consumer Disputes Redressal Commission · 2000 1 CPJ 245 : 2000 2 CLT 454 : 2000 2 CPR 492

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Tribunals and Commissions14 Dec 1999Appeal allowed

P.A.SINIK Vs Oriental Insurance Co.Ltd.

National Consumer Disputes Redressal Commission · 2000 1 CPJ 296 : 2000 1 CPR 440 : 2001 1 CLT 246

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Tribunals and Commissions14 Dec 1999Appeal allowed

U.P.State Agro Industrial Corporation Ltd. Vs VED PRAKASH SINGH

National Consumer Disputes Redressal Commission · 2000 1 CPJ 409

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Tribunals and Commissions13 Dec 1999Complaint dismissed

Om Prakash Vs State of Uttar Pradesh

National Consumer Disputes Redressal Commission · 2000 1 CPJ 205

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Tribunals and Commissions10 Dec 1999Application disposed of

FENA LIMITED Vs PAL-PEUGEOT LIMITED

National Consumer Disputes Redressal Commission · 1999 2 CLT 661 : 2000 1 CPJ 3

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Tribunals and Commissions09 Dec 1999Appeal dismissed

CHIEF COMMERCIAL MANAGER, EASTERN RAILWAY Vs K.K.Sharma

National Consumer Disputes Redressal Commission · 2000 1 CPC 263 : 2000 1 CPJ 59 : 2000 1 CPR 167

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Tribunals and Commissions09 Dec 1999Ordered accordingly

SUNSHINE GAS AGENCY Vs SURJIT SINGH

National Consumer Disputes Redressal Commission · 2000 1 CLT 586 : 2000 1 CPC 114 : 2000 1 CPR 600 : 2000 2 CPJ 129

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