Tribunals and Commissions21 Jan 2019Dismissed
Sunil Kapoor Vs Reebok West Wind Retails & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 59 of 62
Tribunals and Commissions21 Jan 2019Dismissed
Vijay Mal Patwa Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0046
Code of Criminal Procedure, 1973 — Section 154
Tribunals and Commissions21 Jan 2019Dismissed
IFFCO - Tokio General Ins. Co. Ltd. & Anr Vs M/S. M.D.R. Constructions
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions18 Jan 2019Dismissed
Aura Infrastructure Pvt. Ltd Vs Rajesh Kumar Singhal
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0097
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions18 Jan 2019Disposed Off
M/S. Ahaar Feeds Vs Future Generali India Insurance Company
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0082
Tribunals and Commissions18 Jan 2019Disposed Off
Debobrata Naskar Vs Bidyut Addya & 8 Ors
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0081
Tribunals and Commissions18 Jan 2019Disposed Off
M/S. Pramoda Hospitals & 3 Ors Vs Y. Maithreyi
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0044
Tribunals and Commissions18 Jan 2019Dismissed
New India Assurance Company Ltd Vs M/S. Abrol Engineering Company Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions17 Jan 2019
IFFCO Tokio General Insurance Co. Ltd Vs Jaysukhlal Jentilal Nakum
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0111
Central Motor Vehicles Rules, 1989 — Rule 2, 2(p), 7Motor Vehicles Act, 1988 — Section 2(21)
Tribunals and Commissions17 Jan 2019Disposed Of
Safecon Apartments Pvt. Ltd Vs Sujoy Biswas & 25 Ors
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0110
Tribunals and Commissions17 Jan 2019Dismissed
Amrita Rosha Vs Prem Kumar Mehta & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0080
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o), 2(1)(r), 3, 17, 19Companies Act, 2013 — Section 149(12)
Tribunals and Commissions17 Jan 2019Disposed Off
Dy. Housing Commissioner, RHB & 2 Ors Vs Kamlesh Limani
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0040
Tribunals and Commissions17 Jan 2019Dismissed
Bathinda Development Authority Vs Gurvrinder Singh & Anr
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 2(1)(d), 19
Tribunals and Commissions17 Jan 2019Dismissed
Bhatinda Development Authority Vs Gursimran Singh
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 2(1)(d), 19
Tribunals and Commissions17 Jan 2019Disposed Off
Shamshul Hoda Khan Vs M/S. Ireo Victory Valley Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0037
Haryana Fire Service Act, 2009 — Section 15(2)
Tribunals and Commissions17 Jan 2019Disposed Off
United India Insurance Co. Ltd Vs Surat Ram
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0036
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions17 Jan 2019Dismissed
M/S. Atam Vallabh Knits & Anr Vs New India Assurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0035
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions17 Jan 2019Dismissed
Bathinda Development Authority Vs Gurdas Singh
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0034
Consumer Protection Act, 1986 — Section 21(b)Indian Contract Act, 1872 — Section 10
Tribunals and Commissions17 Jan 2019Dismissed
Tandra Das Vs Dr. Shymal Sarkar
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 12, 15, 19, 19A
Tribunals and Commissions17 Jan 2019Dismissed
Amrita Rosha Jain Vs Bhavendra Kumar & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o), 2(1)(r), 3, 19, 19APunjab Apartment and Property Regulation Act, 1995 — Section 9Companies Act, 2013 — Section 149, 149(8), 149(12)