COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2019

1,228 judgments · page 57 of 62

Tribunals and Commissions01 Feb 2019Dismissed

Onkar Singh Sandhu Vs B.S. Prasad & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0006

Consumer Protection Act, 1986 — Section 12Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 14(a)(b), 14(2)

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Tribunals and Commissions01 Feb 2019Disposed Off

Harshad Jain & Anr Vs M/S. Unitech Limited

National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0005

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Tribunals and Commissions31 Jan 2019Dismissed

National Insurance Co. Ltd Vs T. Vijayalakshmi & 3 Ors

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0103

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions31 Jan 2019Allowed

Gorijala Karuna Raman Vs United India Insurance Company Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0102

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions31 Jan 2019Disposed Off

Karur Vysya Bank Ltd Vs Sayed Abdul Sattar Hussaini

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0101

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Tribunals and Commissions31 Jan 2019Allowed

LG Electronics India Pvt. Ltd Vs Madhu Kamath & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0100

Consumer Protection Act, 1986 — Section 19

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Tribunals and Commissions31 Jan 2019Dismissed

M/S. Dlf Universal Ltd Vs Harish Kumar Puri & Narendra Kumar Puri

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0070

Urban Land (Ceiling & Regulation) Act, 1976 — Section 20

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Tribunals and Commissions31 Jan 2019Disposed Off

Ashish Mahajan Vs Unitech Limited & Anr

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0069

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Tribunals and Commissions30 Jan 2019Disposed Off

M/S. Sona Poultry Farm Vs Canara Bank & Anr

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0099

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Tribunals and Commissions30 Jan 2019Dismissed

Dineshbhai Muktilal Mehta Vs National Insurance Company Limited

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0098

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Tribunals and Commissions30 Jan 2019Dismissed

Darshan Singh Vs HDFC Standard Life Insurance Company Limited & Anr

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0068

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Tribunals and Commissions30 Jan 2019Dismissed

Lalit Rohr Fitting Ltd Vs Vap Induction (I) Pvt. Ltd

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0067

Consumer Protection Act, 1986 — Section 2(1)(d)

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Tribunals and Commissions30 Jan 2019Dismissed

Manager, Punjab National Bank & Anr Vs Susanta Chattopadhyay

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0066

Consumer Protection Regulations, 2005 — Regulation 13, 14(1)(i)

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Tribunals and Commissions29 Jan 2019Dismissed

Arun Kumar Pandey Major & Anr Vs Kamal Agencies

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0065

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Tribunals and Commissions29 Jan 2019Allowed

Chief Manager, State Bank Of India & 2 Ors Vs Manika Sarkar

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0061

Consumer Protection Act, 1986 — Section 21(b)Indian Penal Code, 1860 — Section 409, 420Code of Criminal Procedure, 1973 — Section 438

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Tribunals and Commissions29 Jan 2019Dismissed

Abdul Rahiman Khader Vs Rafique, Partner, Airlines Travels & Haji Umrah & 3 Ors

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0060

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions28 Jan 2019

A.C. Rajashekhakar Vs T.T. Paranthaman & Anr

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0064

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Tribunals and Commissions28 Jan 2019Disposed Off

ICICI Lombard General Insurance Co. Ltd Vs Honest Bio-Vet Pvt. Ltd

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0062

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Tribunals and Commissions25 Jan 2019Dismissed

Punjab & Sing Bank Vs Manoj Kumar Vijan ( Deceased) & 5 Ors

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0063

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Tribunals and Commissions25 Jan 2019Allowed

Dinesh Joshi Vs Dr. Geeta Jindal Aarogya & Anr

National Consumer Disputes Redressal Commission · (2019) 01 NCDRC CK 0059

Consumer Protection Act, 1986 — Section 21(b)

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