Tribunals and Commissions07 Feb 2019Dismissed
Divisional Manager, United India Insurance Co. Ltd. & Anr Vs Mangu Singh
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0017
Motor Vehicles Act, 1988 — Section 157, 157(2)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 56 of 62
Tribunals and Commissions07 Feb 2019Dismissed
Suyojit Infrastructure Ltd. & Ors Vs Dr. Indira Rupchandji Ostwal & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0016
Tribunals and Commissions07 Feb 2019Dismissed
M/S. Rawalwasis Steel Plant Ltd Vs Oriental Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0008
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions07 Feb 2019Dismissed
M/S. R.R. Sen & Bros Pvt. Ltd Vs M/S. United India Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0007
Tribunals and Commissions06 Feb 2019Dismissed
M/S. Ramakrishna Electronics Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0101
Tribunals and Commissions06 Feb 2019
Ch. Ramadevi Vs Country Club & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0077
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions06 Feb 2019Dismissed
Bajaj Allianz General Insurance Co. Ltd Vs M. Thirupathi Reddy
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0051
Tribunals and Commissions06 Feb 2019Disposed Off
New India Assurance Co. Ltd Vs M/S. New Padma Enterprises & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0020
Consumer Protection Act, 1986 — Section 19Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4)
Tribunals and Commissions06 Feb 2019Dismissed
A.P. Rajiv Swagruha Corporation Limited Vs V. Narahari Rao
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions06 Feb 2019
M/S. Leatheroid Plastics Pvt. Ltd Vs Canara Bank
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 2(d)(ii), 21Securitisation and Reconstruction of Financial Assets and Enforcement of Securities Interest Act, 2002 — Section 13(2)
Tribunals and Commissions05 Feb 2019Disposed Off
R.R. Chicken Pvt. Ltd Vs ICICI Lombard General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0100
Tribunals and Commissions05 Feb 2019Dismissed
Dr. Vittal Rao Vs Anumula Vijayalaxmi
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0076
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions05 Feb 2019
Sunita Bansal Vs Axis Bank Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0013
Tribunals and Commissions05 Feb 2019Dismissed
Rang Lal Jat Vs HDFC Standard Life Insurance Company Limited 7 Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0011
Tribunals and Commissions05 Feb 2019Allowed
HDFC Bank (Card Division) & Anr Vs Somesh Chandra Sharma
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 Feb 2019Disposed Off
Dr. P.V. Ramana Murthy Vs IFCO-Tokio General Insurance Co. Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0099
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 Feb 2019Disposed Off
LIC Of India Vs Darapu Narayana & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0046
Tribunals and Commissions04 Feb 2019Disposed Off
Lachman Sarup Vs LIC Of India
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0004
Tribunals and Commissions04 Feb 2019Dismissed
Tremchless Engineering Services Pvt. Ltd Vs ICICI Lombard General Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0001
Tribunals and Commissions01 Feb 2019Dismissed
Manik Chandra Ghatak Vs Branch Manager, United Bank Of India
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 21(b)