Tribunals and Commissions15 Feb 2019Dismissed
Parsvnath Developers Ltd Vs Sanjay Talwar & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0054
Consumer Protection Act, 1986 — Section 19, 19A
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 54 of 62
Tribunals and Commissions15 Feb 2019Disposed Off
Mayur Saraf Vs M/S. Raheja Developers Ltd
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0053
Indian Contract Act, 1872 — Section 54, 55
Tribunals and Commissions15 Feb 2019Dismissed
Ayan Mistri Vs M/S. Shiva Institute Of Management And Studies
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0049
Tribunals and Commissions15 Feb 2019Dismissed
HDFC Life Insurance Company Limited & Anr Vs Abdul Kayyum
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0048
Tribunals and Commissions15 Feb 2019Dismissed
Parsvnath Developers Ltd Vs Ajay Talwar & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0043
Consumer Protection Act, 1986 — Section 19, 19A
Tribunals and Commissions15 Feb 2019Dismissed
Laj Exports Limited Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0042
Tribunals and Commissions15 Feb 2019Dismissed
Collector & District Magistrate & 6 Ors Vs Papeeta Meena & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0035
Tribunals and Commissions15 Feb 2019Dismissed
Vila India Vs Maratha Mandal Institute Of Dental Sciences
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0034
Tribunals and Commissions15 Feb 2019Dismissed
Amulya Marketing Agency Pvt. Ltd Vs ICICI Bank Ltd
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 19, 19A, 20(1)(b), 24AConstitution Of India, 1950 — Article 14, 15, 16, 32, 226, 227, 323A 323B
Tribunals and Commissions14 Feb 2019Disposed Off
Sarbjit Singh Virk Vs M/S. Parsvnath Developers Limited
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0057
Tribunals and Commissions14 Feb 2019Disposed Off
Yash Manoj Handa & Anr Vs Parsvnath Developers Limited
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0056
Tribunals and Commissions14 Feb 2019Disposed Off
Paratha Sarathi Mukherjee & 2 Ors Vs Parsvnath Developers Limited
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0055
Tribunals and Commissions14 Feb 2019Dismissed
Sahara India Commercial Corporation Ltd. & 2 Ors Vs Sheetal Surinder Kumar Chaddha & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions14 Feb 2019Dismissed
Dr. Pratibha Khosla & Anr Vs Randhir Garg & Associates & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0024
Limitation Act, 1963 — Section 14Consumer Protection Act, 1986 — Section 17
Tribunals and Commissions13 Feb 2019Dismissed
Speed Post Rajasthan University So & Anr Vs Ravi Aggarwal
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0105
Indian Post Office Act, 1898 — Section 6Consumer Protection Act, 1986 — Section 2(o), 3, 14(d)Evidence Act, 1872 — Section 106
Tribunals and Commissions13 Feb 2019Disposed Off
Charulata Hari Moorjani & Anr Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0041
Tribunals and Commissions13 Feb 2019Dismissed
M/S. Kolkata Edu & Business Gurukul Vs Sahabuddin Naskar & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0031
Tribunals and Commissions13 Feb 2019Dismissed
Dr. Ravi Agarwal Vs Speed Post, Rajasthan University & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0030
Indian Post Office Act, 1898 — Section 6Consumer Protection Act, 1986 — Section 3Indian Post Office Rules, 1933 — Rule 66(B)
Tribunals and Commissions13 Feb 2019Partly Allowed
United India Insurance Company Limited Vs Aji Pal & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0029
Indian Penal Code, 1860 — — Section 380
Tribunals and Commissions13 Feb 2019Dismissed
R.K. Sood & Ors Vs Manager Coustomers Servive Citi Bank Member Services & Ors
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0028