Tribunals and Commissions26 Mar 2019Disposed Off
Jaya Vij & Anr Vs M/S. Unitech Ltd
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0066
Consumer Protection Act, 1986 — Section 2(r), 2(r)(1)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 48 of 62
Tribunals and Commissions25 Mar 2019Disposed Off
Kare Electronics And Development Pvt. Ltd Vs Roshan Jain & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0088
Tribunals and Commissions25 Mar 2019Dismissed
M/S. Omega Elevator Vs C.K. Pamecha & Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0065
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions25 Mar 2019Dismissed
Senior Superintendent Of Post Offices & 2 Ors Vs Rajnikant Sharma
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0064
Indian Post Office Act, 1898 — Section 6
Tribunals and Commissions25 Mar 2019
Tata Aig Life Insurance Co. Ltd. & Anr Vs Jhalu Roy & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0063
Insurance Act, 1938 — Section 45
Tribunals and Commissions25 Mar 2019Disposed Off
United India Insurance Co. Ltd Vs Pratap Singh & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0062
Tribunals and Commissions25 Mar 2019Dismissed
Shikha Vs JTPL Townships Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 19Punjab Apartment And Property Regulation Rules, 1995 — Rule 17
Tribunals and Commissions25 Mar 2019Disposed Off
Sunil Kumar Shivhare Vs Unitech Ltd
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0060
Tribunals and Commissions25 Mar 2019Allowed
Dinky E.K. Augustine Vs M/S. Bhagirathi Abasan Pvt. Ltd. & 8 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0059
Consumer Protection Act, 1986 — Section 21(a)(i)
Tribunals and Commissions25 Mar 2019Dismissed
M/S. Muthoot Fincorp Ltd. & Anr Vs Tatineni Vijaya Kumar
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions19 Mar 2019Disposed Off
Aditya Hospital & Anr Vs Baby Vignesh
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0058
Tribunals and Commissions19 Mar 2019Dismissed
Jan Jagran Samiti Vs Vimla Devi & Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0057
Consumer Protection Act, 1986 — Section 27
Tribunals and Commissions19 Mar 2019Dismissed
Regional Manager, Central Warehousing Corporation Vs Md. Mozammel Haque & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0056
Consumer Protection Act, 1986 — Section 2(1)(d)Limitation Act, 1963 — Article 14
Tribunals and Commissions19 Mar 2019Allowed
Nanda Dulal Mitra & Anr Vs Ashit Mukherjee @ Keshab Mukherjee
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0055
Consumer Protection Act, 1986 — Section 12(1)(c), 17, 17(1)(a)(i)
Tribunals and Commissions19 Mar 2019Allowed
M/S. Madhudhar Petrochem Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0054
Tribunals and Commissions19 Mar 2019Disposed Off
Mohd. Rafat Khan Vs SRS Real Estate Ltd
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 25, 27
Tribunals and Commissions18 Mar 2019Allowed
Soumitra Kumar Shaw Vs Lokhandwala Kataria Constructions Private Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0053
Consumer Protection Act, 1986 — Section 2(1)(b), 2(1)(c), 2(1)(o), 2(1)(d), 2(1)(r), 2(1)(g), 3, 19
Tribunals and Commissions18 Mar 2019Disposed Off
Ritu Sahai Vs Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0052
Tribunals and Commissions18 Mar 2019Allowed
Malay Kumar Dutta & Anr Vs Jayanta Bhadury
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions18 Mar 2019Dismissed
M/S. R.D.S. Project Ltd Vs Scoda Auto India Private Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(i), 2(1)(d)(ii), 3