Tribunals and Commissions28 Mar 2019Dismissed
Dr. A.K. Basu Vs Kalikinkar Ghosh
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0080
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 47 of 62
Tribunals and Commissions28 Mar 2019Dismissed
M/S. Gokul Properties Vs Sri. Pradip Kumar Bagchi & Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0079
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions28 Mar 2019Dismissed
Satish Kumar & 3 Ors Vs Dr. Rajendro Sangwan
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0078
Consumer Protection Act, 1986 — Section 19Indian Penal Code, 1860 — Section 304A
Tribunals and Commissions27 Mar 2019Disposed Off
Amit Arora Vs IREO Grace Realtech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0094
Consumer Protection Act, 1986 — Section 14(1)(c), 14(1)(d)
Tribunals and Commissions27 Mar 2019Disposed Off
Ritu Hasija & Anr Vs IREO Grace Realtech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0093
Consumer Protection Act, 1986 — Section 14(1)(c), 14(1)(d), 21
Tribunals and Commissions27 Mar 2019Disposed Off
Murali Kittu Vs M/S. Parsvnath Developers Ltd
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0092
Tribunals and Commissions27 Mar 2019Allowed
Kavighei & Anr Vs M/S. Uppal Housing Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0091
Consumer Protection Act, 1986 — Section 2(o), 21(a)(i)
Tribunals and Commissions27 Mar 2019Disposed Off
Rajiv Kumar Gupta & Anr Vs Laureate Buildwell Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0090
Tribunals and Commissions27 Mar 2019Dismissed
Saurabh Jain Vs Amritsar Improvement Trust
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0077
Tribunals and Commissions27 Mar 2019Dismissed
M/S. Balaji Graphics Vs New India Assurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0076
Tribunals and Commissions27 Mar 2019Disposed Off
Subhankar Bhattacharjee & Anr Vs M/S. Progressive Developers & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0075
Consumer Protection Act, 1986 — Section 2(1)(d), 19
Tribunals and Commissions27 Mar 2019Allowed
Sanjay Roy Chaudhary & Anr Vs M/S. Uppal Housing Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0074
Consumer Protection Act, 1986 — Section 2(o), 21(a)(i)
Tribunals and Commissions26 Mar 2019Dismissed
Kanwaljit Singh Vs Aviva Lic & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0089
Tribunals and Commissions26 Mar 2019Dismissed
Jyotika Vs Tata Aig General Insurance Company Ltd. & Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0073
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions26 Mar 2019Dismissed
Palamkuklampu Sethu Madhavan Ranganadham Through Lrs Vs New India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0072
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions26 Mar 2019
Manager, Psn Automotive Marketing Private Limited & 2 Ors Vs K.P. Shreeja
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0071
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions26 Mar 2019Dismissed
Mahindra Housing Rural Finance Ltd Vs Nirbhay
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0070
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions26 Mar 2019Dismissed
Balmukund Vs Shri Ram Transport
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0069
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions26 Mar 2019Dismissed
M/S. Aviva Life Insurance Co. Ltd Vs Bimla Nainwal & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0068
Tribunals and Commissions26 Mar 2019Disposed Off
Rakesh Kumar Vs M/S Vatika Landbase Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0067
Consumer Protection Act, 1986 — Section 13(4), 21Code Of Civil Procedure, 1908 — Order 7 Rule 10A