Tribunals and Commissions01 Apr 2019Disposed Off
Air India Ltd Vs Banibrata Poddar
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0018
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o), 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 46 of 62
Tribunals and Commissions01 Apr 2019Disposed Off
Capt. Vikram Singh Toor & Anr Vs M/S. Kashish Developers Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0017
Indian Contract Act, 1872 — Section 63Limitation Act, 1908 — Article 54, 113
Tribunals and Commissions01 Apr 2019Allowed
M/S. D.D. Motors Vs New India Assurance Company Ltd
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions01 Apr 2019Disposed Off
Dinesh Kumar Paliwal Vs Today Homes & Infrastructure Private Limited
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 25, 27, 27A, 27A(1)(c)Constitution Of India, 1950 — Article 32, 226, 227
Tribunals and Commissions01 Apr 2019Dismissed
Greater Mohali Area Development Authority (Gmada) Vs Anupam Garg
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 19Punjab Regional And Town Planning And Development (Amendment) Act, 2013 — Section 45(3)
Tribunals and Commissions29 Mar 2019Dismissed
Mayank Chabra Vs Suchita Gupta & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0103
Tribunals and Commissions29 Mar 2019Disposed Off
Improvement Trust, Barnala Vs Manmohan Singh
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0102
Tribunals and Commissions29 Mar 2019Allowed
Anjana Bansilal Thakkar Vs M/S. Shwas Homes Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0101
Consumer Protection Act, 1986 — Section 3Kerala Real Estate (Regulation And Development ) Rules, 2018 — Rule 18, 19
Tribunals and Commissions29 Mar 2019Disposed Off
V. Siva Kumar Vs M/S. M3M India Private Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0100
Tribunals and Commissions29 Mar 2019Disposed Off
Vishal Malik & Anr Vs Pioneer Urban Land And Infrastructure Ltd
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0099
Consumer Protection Act, 1986 — Section 14, 14(1)(c), 14(1)(d)Haryana Real Estate (Regulation And Development) Rules, 2017 — Rule 15
Tribunals and Commissions29 Mar 2019Dismissed
Chairman And Managing Director, Ajeet Ajay Estate And Resort Pvt. Ltd Vs Dinesh
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0084
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions29 Mar 2019Dismissed
Maninder Singh Grewal Vs M/S. Conscient Infrastructure Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0083
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions28 Mar 2019Dismissed
Star Health & Allied Insurance Co. Ltd. & Anr Vs Balbir Kumar & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0110
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions28 Mar 2019Dismissed
Sangeeta Devi Vs SBI General Insurance Company Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0109
Tribunals and Commissions28 Mar 2019Dismissed
M/S. Vindhya Projects Pvt. Ltd. & Anr Vs Susobhan Chakraborty & 7 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0098
Tribunals and Commissions28 Mar 2019Disposed Off
Rosy Sharma Vs Unitech Hi-Tech Developers Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0097
Tribunals and Commissions28 Mar 2019Disposed Off
Abhishek Khanna & Anr Vs M/S. IREO Grace Realtech Private Limited & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0096
Consumer Protection Act, 1986 — Section 14(1)(c), 14(1)(d)
Tribunals and Commissions28 Mar 2019Disposed Off
Gunish Chawla & Anr Vs IREO Grace Realtech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0095
Consumer Protection Act, 1986 — Section 14(1)(c), 14(1)(d)
Tribunals and Commissions28 Mar 2019Allowed
Angadi Vijaya Laxmi & Anr Vs Modi & Modi Constructions
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0082
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions28 Mar 2019Dismissed
Bechuram Sarkar Vs Dr. Tara Shankar Bhatterjee
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0081
Consumer Protection Act, 1986 — Section 21(b)