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National Consumer Disputes Redressal Commission judgments, 2019

1,228 judgments · page 44 of 62

Tribunals and Commissions10 Apr 2019

P.A. Appasamy Vs Manager, Vijaya Health Centre & 5 Ors

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0009

Consumer Protection Act, 1986 — Section 2(1)(c), 2(1)(g), 2(1)(o), 3, 12, 15, 19, 22(2), 24ALimitation Act, 1963 — Section 5Consumer Protection Regulations, 2005 — Regulation 14(1)(iii), 14(1)(iv)
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Tribunals and Commissions04 Apr 2019Allowed

Mridul Jain Vs Home Shop 18 & Anr

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0032

Consumer Protection Act, 1986 — Section 2(1)(d), 2(r), 2(r)(3), 14, 21(b)
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