Tribunals and Commissions12 Apr 2019Disposed Off
Promila Kashyap Vs M/S. IREO Grace Realtech Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0076
Consumer Protection Act, 1986 — Section 14(1)(c), 14(1)(d), 21
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 43 of 62
Tribunals and Commissions12 Apr 2019Dismissed
Chhaya Sharma Vs Branch Manager, State Bank Of India & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0059
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions12 Apr 2019Dismissed
United India Insurance Co. Ltd Vs Exotic India & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions12 Apr 2019Dismissed
Satish Kumar Vs Electricity Distribution Division, Nakur Paschimanachal Vidyut Vitran Nigam Ltd
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0057
Consumer Protection Act, 1986 — Section 21(b)Electricity Act, 2003 — Section 126, 127, 135, 136, 137, 138, 139, 140
Tribunals and Commissions12 Apr 2019Dismissed
National Insurance Co. Ltd Vs Kuldeep Singh
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0056
Consumer Protection Act, 1986 — Section 21(b), 25, 27
Tribunals and Commissions12 Apr 2019Dismissed
Ramavatar Sahu Vs Naresh Kumar Sahu
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0036
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions12 Apr 2019Dismissed
Raj Kumar Srivastava Vs United Automobiles & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0035
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions12 Apr 2019Dismissed
Jagatrai Pangi Vs Chief Construction Engineer & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0034
Consumer Protection Act, 1986 — Section 21(b)Land Acquisition Act, 1894 — Section 11, 12
Tribunals and Commissions11 Apr 2019Dismissed
New India Assurance Co. Ltd Vs M/S. Harak Chandra Flour Mills Ltd
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0121
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions11 Apr 2019Dismissed
Pooja Gupta & 2 Ors Vs Sarita Lohia & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0075
Tribunals and Commissions11 Apr 2019Disposed Off
Residences Unitech Buyer Association Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0074
Consumer Protection Act, 1986 — Section 12(1)(b)
Tribunals and Commissions11 Apr 2019Dismissed
New India Assurance Co. Ltd Vs M/S. Pradeep Kumar Trilokchand
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0055
Tribunals and Commissions11 Apr 2019Dismissed
Bishakha Ghosal Vs Dr. Nirmalya Basu & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0054
Tribunals and Commissions11 Apr 2019Dismissed
Surinder Kumar Sarna Vs Parsvnath Developers Limited
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0053
Consumer Protection Act, 1986 — Section 2(r)Constitution Of India, 1950 — Article 14
Tribunals and Commissions11 Apr 2019Disposed Off
Kanwal Batra & Anr Vs Supertech Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0052
Tribunals and Commissions10 Apr 2019Dismissed
Senior Branch Manager, Bank Of India Vs Qamrun Nisa & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0073
Tribunals and Commissions10 Apr 2019Dismissed
Liberty General Insurance Ltd.( Earlier Known As Liberty Videocon General Insurance Co. Ltd.) Vs Pranali Popat Suryavanshi
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0051
Motor Vehicles Act, 1988 — Section 15, 15(1), 149
Tribunals and Commissions10 Apr 2019Dismissed
New India Assurance Company Ltd Vs Ajay Kumar
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0050
Tribunals and Commissions10 Apr 2019Dismissed
Global Education & Services Vs Mukesh Prabhulal Chauhan
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0049
Tribunals and Commissions10 Apr 2019Dismissed
Oriental Insurance Co. Ltd Vs M/S. Shraddha Traders
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 21(b)Indian Penal Code, 1860 — Section 114, 379, 380