Tribunals and Commissions23 Apr 2019Disposed Off

Amitava Shankar Guha Vs Emaar Mgf Land Ltd

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0090

Consumer Protection Act, 1986 — Section 2(r), 14, 14(1)(d), 14(1)(e), 21, 21(a)India Contract Act, 1872 — Section 74Constitution Of India, 1950 — Article 14