Tribunals and Commissions29 Apr 2019Dismissed
Vinita Anand Mehra Vs M/S. IREO Grace Real-Tech Pvt. Ltd. & 10 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0115
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 40 of 62
Tribunals and Commissions29 Apr 2019Disposed Off
M/S. Sun Enterprises Pvt. Ltd Vs Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0106
Indian Penal Code, 1860 — Section 120B, 406, 420Environment Protection Act, 1986 — Section 5(3)
Tribunals and Commissions26 Apr 2019Dismissed
SS Onn The Go, Unit Of M/S. Eatbud Food Pvt. Ltd Vs Mridul Jain
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0114
Consumer Protection Act, 1986 — Section 5, 21(b)
Tribunals and Commissions26 Apr 2019Dismissed
M/S. Proprietor Biswajit Patra Vs Sanjib Mukhopadhyay
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0113
Consumer Protection Act, 1986 — Section 14, 21(b)
Tribunals and Commissions26 Apr 2019Dismissed
Shriram General Insurance Co. Ltd Vs Abdul Rehman Sahabuddin Siddique
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0112
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions26 Apr 2019Dismissed
Kitchen Studio Vs Ali Asgar
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0111
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions26 Apr 2019Dismissed
M/S. Autopace Network Pvt. Ltd Vs Amit Kumar
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0110
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions26 Apr 2019Dismissed
Albin Micheal Vs Air Asia India Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0109
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(i), 2(1)(d)(ii), 3, 21(b)
Tribunals and Commissions26 Apr 2019Dismissed
M/S. Gati Ltd Vs H.C. Saxena
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0108
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o)
Tribunals and Commissions26 Apr 2019Dismissed
Dr. R.S. Jangid Vs Shubham & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0107
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o), 14(1)(d), 21(b)
Tribunals and Commissions26 Apr 2019Dismissed
Sree Veera Venkata Satyanarayana Straw Boards Pvt. Ltd Vs United India Insurance Company Ltd. & Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0105
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions26 Apr 2019Dismissed
United India Insurance Co. Ltd Vs Jila Sahakari Kendriya Bank Maryadit
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0104
Tribunals and Commissions26 Apr 2019Dismissed
Ramesh Vs M/S. Scoda Auto India Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0103
Tribunals and Commissions26 Apr 2019Dismissed
Classic Bakery & Anr Vs Tata Aig General Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0102
Motor Vehicle Act, 1988 — Section 39, 192
Tribunals and Commissions26 Apr 2019
M/S Aviraj Gems Vs New India Assurance Company Ltd
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0101
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions26 Apr 2019Dismissed
Prerna Malhotra & Anr Vs M/S. Pureath Infrastructure Limited
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0100
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions26 Apr 2019Disposed Off
Vivek Maheshwari Vs Emaar Mgf Land Limited
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0099
Consumer Protection Act, 1986 — Section 2(i)(d), 14(1)(d)
Tribunals and Commissions25 Apr 2019Dismissed
Rati Ram Meena Vs Tata Aig Life Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0098
Tribunals and Commissions25 Apr 2019Dismissed
Uttam Ram Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0097
Tribunals and Commissions24 Apr 2019Dismissed
M/S. Shubham Infotech Vs Ganga Sagar Tiwari
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0134
Consumer Protection Act, 1986 — Section 21(b)