Tribunals and Commissions18 Apr 2019Disposed Off
Kunverben Vajabhai Natada & 4 Ors Vs Cholamandalam Ms General Insurance Company
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0085
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 42 of 62
Tribunals and Commissions18 Apr 2019Dismissed
Ashutosh Bansal Vs Birla Institute Of Management & Technology & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0064
Tribunals and Commissions18 Apr 2019Allowed
Charan Kamal Chopra Vs Dr. R.K. Gupta & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0063
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions18 Apr 2019Dismissed
Future Generali India Insurance Company Ltd Vs Inderjit Singh
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions18 Apr 2019Dismissed
Siddhnath Hospital & Ors Vs Kaushal Kumar Maurya
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0061
Tribunals and Commissions18 Apr 2019Dismissed
Bajee Govindan Vs P. Santhosh Kumar Advocte
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0060
Negotiable Instruments Act, 1881 — Section 138Consumer Protection Act, 1986 — Section 2(1)(c)(iii), 2(1)(d)(ii), 2(1)(g), 2(1)(o), 14(1)(d), 21(b), 26Code Of Civil Procedure, 1908 — Order 6 Rule 17
Tribunals and Commissions16 Apr 2019Dismissed
M/S. Sorout Mushroom Farm And Training Centre Vs National Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0084
Tribunals and Commissions16 Apr 2019Disposed Off
Stuc Awasiya Grahak Kalyaan Association & 14 Ors Vs Supertech Limited
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0083
Consumer Protection Act, 1986 — Section 2(o), 12(1)(b), 14Real Estate (Regulation And Development) Act, 2016 — Section 14, 15, 18, 19, 71, 79, 89
Tribunals and Commissions16 Apr 2019Disposed Off
Udayan Garg & Anr Vs Godrej Premium Builders Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 2(i)(d)
Tribunals and Commissions16 Apr 2019Disposed Off
Vimal Marwah & 2 Ors Vs Logix Infratech Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 14Real Estate (Regulation And Development) Act, 2016 — Section 14, 15, 18, 19, 81, 71, 79
Tribunals and Commissions16 Apr 2019Allowed
Ashok Kumar Parjapat Vs Director General, Haryana State Transport & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0037
Cigarette And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production Supply & Distribution) Act, 2003 — Section 4
Tribunals and Commissions15 Apr 2019Dismissed
S.S. Deshpande, Proprietor Of M/S. Prarthana Developers Vs Diana Alphonoso Of Om Shakti Sra Co-Op. Hsg. Society Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0132
Tribunals and Commissions15 Apr 2019Disposed Off
Vivek Chhabra & Anr Vs M/S. Janta Land Promoters Limited
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0123
Tribunals and Commissions15 Apr 2019Dismissed
Satwinder Singh Vs Dr. Gurmeet Singh Chhina & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0082
Indian Penal Code, 1860 — Section 304A
Tribunals and Commissions15 Apr 2019Dismissed
M/S. Mahindra & Mahindra Financial Services Ltd Vs Mukesh Kumar & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0081
Tribunals and Commissions15 Apr 2019Disposed Off
Rajesh Sahana Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0080
Indian Penal Code, 1860 — Section 120B, 406, 420Environment Protection Act, 1986 — Section 5(3)
Tribunals and Commissions12 Apr 2019Allowed
Vasant D. Surywanshi Vs Tata Motors (P) Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0122
Consumer Protection Act, 1986 — Section 22, 22A
Tribunals and Commissions12 Apr 2019Dismissed
Bharti Axa General Insurance Company Ltd Vs Nirmal Singh & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0079
Tribunals and Commissions12 Apr 2019Disposed Off
Santosh Kataria Vs Paarsavnath Hessa Developers Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0078
Haryana Real Estate (Regulation And Development) Act, 2016 — Section 19(4)Haryana Real Estate (Regulation And Development) Rules, 2017 — Rule 15
Tribunals and Commissions12 Apr 2019Disposed Off
Vishal Dua & Anr Vs M/S. IREO Grace Realtech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0077
Consumer Protection Act, 1986 — Section 14(1)(c), 14(1)(d), 21