Tribunals and Commissions02 May 2019Dismissed
IFFCO-Tokio General Insurance Co. Ltd Vs Pareshbhai Nathabhai Mangukiya
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0055
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 39 of 62
Tribunals and Commissions02 May 2019Dismissed
Director, Industrial Safety & Health & Anr Vs Rekhaben Amratji Anarji Thakor
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0054
Tribunals and Commissions02 May 2019Dismissed
United India Insurance Co. Ltd Vs Chandubhai Dajibhai Dodiya
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0053
Tribunals and Commissions02 May 2019Disposed Off
Dr. Kushagra Katariya Vs M/S Unitech Hi-Tech Developers Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0052
Tribunals and Commissions02 May 2019
Mahindra Holidays & Resorts India Ltd Vs Col. (Retd) S.P. Putchala & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0018
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions02 May 2019Disposed Off
M/S. A.R.G Housing Pvt. Ltd Vs Amit Kumar & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0017
Tribunals and Commissions02 May 2019
Col. (Retd) S.P. Putchala Vs Mahindra Holidays & Resorts India Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions02 May 2019Allowed
Lalan Pandey Vs Dr. Chandeshwar Prasad
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions01 May 2019Dismissed
Oriental Insurance Company Ltd Vs Pratap Bachu Bhai Rathod
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions01 May 2019Disposed Off
Chandan Gupta Vs M/S. Supertech Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0016
Tribunals and Commissions01 May 2019Allowed
Mohit Sharma & Anr Vs M/S. Ramprastha Promoters And Developers Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0015
Consumer Protection Act, 1986 — Section 17, 21(a)(i)
Tribunals and Commissions01 May 2019Allowed
Ved Prakash Vs M/S. Ramprastha Promoters & Developers Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 17, 21(a)(i)
Tribunals and Commissions30 Apr 2019Partly Allowed
Punjab Gramin Bank Vs Veena Kumari & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0130
Consumer Protection Act, 1986 — Section 17(1)(d)
Tribunals and Commissions30 Apr 2019Dismissed
BCL Homes Ltd. & 2 Ors Vs Sarbjot Singh Sandhu & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0129
Consumer Protection Act, 1986 — Section 19, 25Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4)Insolvency And Bankruptcy Code, 2016 — Section 10
Tribunals and Commissions30 Apr 2019Disposed Off
Sudhir Bhasin & Anr Vs Unitech Ltd
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0128
Environment Protection Act, 1986 — Section 5(3)
Tribunals and Commissions30 Apr 2019Dismissed
Madhumita Mitra & Anr Vs Anand Jhawar & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0119
Tribunals and Commissions30 Apr 2019
Bhalchandra Dadasaheb Chavan Vs Shivajirao Ambajirao Kawle & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0118
Consumer Protection Act, 1986 — Section 24, 25, 25(3), 27
Tribunals and Commissions30 Apr 2019
M/S. Kuoni Travel (India) Pvt. Ltd Vs Madhuben R. Bajrang & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0069
Tribunals and Commissions29 Apr 2019Dismissed
Sona Halder & Anr Vs Sanjeev Jain & Anr
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0117
Indian Contract Act, 1872 — Section 202
Tribunals and Commissions29 Apr 2019Disposed Off
Ajanta Bhattacherjee Vs Bengal Unitech Universal Infrastructure Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0116
Consumer Protection Act, 1986 — Section 2(r)Constitution Of India, 1950 — Article 14