COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2019

1,228 judgments · page 37 of 62

Tribunals and Commissions10 May 2019Dismissed

Shriram General Insurance Co. Ltd Vs Mohan Lal

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0007

Motor Vehicles Act, 1988 — Section 3, 113Indian Penal Code, 1860 — Section 337, 338, 304a, 427

Read judgment

Tribunals and Commissions09 May 2019Dismissed

Manager, Indusind Bank Limited & Anr Vs Sanjay Ghosh

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0119

Read judgment

Tribunals and Commissions09 May 2019Dismissed

Maharashtra Housing & Area Development Authority & 2 Ors Vs Sujata R. Sulakhe & 6 Ors

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0118

Read judgment

Tribunals and Commissions09 May 2019Dismissed

Anil Chauhan & 2 Ors Vs Gaurav Bajaj & 12 Ors

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0117

Limitation Act, 1963 — Section 14

Read judgment

Tribunals and Commissions09 May 2019

Samir Kapoor Vs Gaurav Bajaj & 14 Ors

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0082

Limitation Act, 1963 — Section 14

Read judgment

Tribunals and Commissions09 May 2019Dismissed

M/S. Ansal Properties & Infrastructure Ltd. & Anr Vs Gopal Singh Dahiya & Anr

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0081

Consumer Protection Act, 1986 — Section 21(b)

Read judgment

Tribunals and Commissions09 May 2019Dismissed

Trishla Builders Vs Sushila Sharma

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0080

Read judgment

Tribunals and Commissions09 May 2019Partly Allowed

United India Insurance Company Vs Yash Site Development Pvt. Ltd

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0079

Read judgment

Tribunals and Commissions09 May 2019Dismissed

Ansal Properties & Infrastructure Ltd. & Anr Vs Maj. K.S. Rana & Anr

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0078

Consumer Protection Act, 1986 — Section 21(b)

Read judgment

Tribunals and Commissions09 May 2019Disposed Off

ICICI Bank Ltd Vs Ch. Mogulaiah & Anr

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0077

Consumer Protection Act, 1986 — Section 12, 13, 14

Read judgment

Tribunals and Commissions09 May 2019Dismissed

Ms Manisha Gupta & 3 Ors Vs Kotak Mahindra Old Mutual Life Insurance Ltd

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0076

Registration of Births and Deaths Act, 1969 — Section 17Income Tax Act, 1961 — Section 226(3)Indian Penal Code, 1860 — Section 34, 201, 304, 379, 711

Read judgment

Tribunals and Commissions09 May 2019Disposed Off

Amal Ganguli & Anr Vs M/S. Unitech Limited

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0075

Environment Protection Act, 1986 — Section 5(3)

Read judgment

Tribunals and Commissions09 May 2019Dismissed

Kanpur Plastipack Limited Vs M/S. Infor Global Solutions (India) Pvt. Ltd

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0074

Consumer Protection Act, 1986 — Section 2(1)(d)Limitation Act, 1963 — Section 14

Read judgment

Tribunals and Commissions09 May 2019Dismissed

Nayaagarh Sugar Complex Limited Vs SBI General Insurance Company Limited

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0073

Read judgment

Tribunals and Commissions09 May 2019Allowed

M/S V And S International (P) Ltd Vs Axis Bank

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0005

Consumer Protection Act, 1986 — Section 2(1)(d), 21A(I)Code of Criminal Procedure, 1973 — Section 156(3), 200

Read judgment

Tribunals and Commissions08 May 2019Dismissed

M. Anthony Raju Vs Manager, Shriram Transport Finance Co. Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0155

Consumer Protection Act, 1986 — Section 24A

Read judgment

Tribunals and Commissions08 May 2019Dismissed

Religare Health Insurance Co. Ltd. & Anr Vs Shivram Meena

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0154

Consumer Protection Act, 1986 — Section 21(b)

Read judgment

Tribunals and Commissions08 May 2019Disposed Off

K.V.M. Satyanarayana Rao Vs Branch Manager, M/S. Margadarsi Chit Funds Pvt. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0116

Code Of Civil Procedure, 1908 — Section 34

Read judgment

Tribunals and Commissions08 May 2019Dismissed

Jagruk Nagrik & Anr Vs Bank Of India & Anr

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0115

Read judgment

Tribunals and Commissions08 May 2019

Superintendent Of Post Office Vs Dr. Sasadhar Panda

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0072

Consumer Protection Act, 1986 — Section 2(1)(d)(ii), 2(1)(g), 2(1)(o), 14(1), 21(b)Indian Post Office Act, 1898 — Section 6, 48, 48(c)

Read judgment