Tribunals and Commissions23 May 2019Disposed Off
DLF Homes Panchkula Pvt. Ltd Vs Surender Singh Rathee
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0146
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 35 of 62
Tribunals and Commissions23 May 2019Disposed Off
DLF Homes Panchkula Pvt. Ltd Vs Seema Pura
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0145
Tribunals and Commissions22 May 2019Allowed
Kewal Krishan Talwar Vs Dr. Nitin Prakash Mall & Or
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0156
Tribunals and Commissions22 May 2019Dismissed
Santosh Umakant Vs Tata A.I.G. General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0111
Consumer Protection Act, 1986 — Section 13(4), 19Indian Penal Code, 1860 — Section 34, 302, 306, 498A
Tribunals and Commissions22 May 2019Disposed Off
New India Assurance Co. Ltd Vs Jahangir Sheikh
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0014
Motor Vehicles Act, 1988 — Section 66(1)
Tribunals and Commissions21 May 2019Dismissed
Shardaben Ashokbhai Lathiya Vs ICICI Prudential Life Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0110
Tribunals and Commissions21 May 2019Dismissed
Tata Aig General Insurance Co. Ltd Vs Mahendra Singh & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0109
Tribunals and Commissions21 May 2019Disposed Off
Bharti Axa General Insurance Co. Ltd Vs Citi Mall Developers Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0108
Tribunals and Commissions21 May 2019Allowed
Ashok Kumar Taneja Vs M/S. Orris Infrastructure Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0107
Consumer Protection Act, 1986 — Section 2(r), 2(1)(d), 21(a)(i)Real Estate (Regulation And Development) Act, 2016 — Section 71
Tribunals and Commissions20 May 2019Disposed Off
Pulkit Agarwal & 2 Ors Vs Emaar MGF Land Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0106
Consumer Protection Act, 1986 — Section 21, 25, 27Real Estate (Regulation And Development) Act, 2016 — Section 14, 15, 18, 71, 79, 89
Tribunals and Commissions20 May 2019Disposed Off
Sanjeev Kumar Sharma & Anr Vs M/S. Unitech Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0105
Environment Protection Act, 1986 — Section 5(3)
Tribunals and Commissions17 May 2019Disposed Off
Vijay Kumar Vs Iffco / Indian Farmers Fertilizers Co-Operative Society Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0104
Tribunals and Commissions17 May 2019Dismissed
M/S. Arg Cg Developers Llp Vs Devendra Kumar Sharda
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0103
Tribunals and Commissions17 May 2019Disposed Off
Abhishek Agarwal & Anr Vs M/S. Unitech Reliable Projects Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0102
Tribunals and Commissions17 May 2019Dismissed
Additional Director & Anr Vs Awadhesh Prasad Sinha
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0011
Consumer Protection Act, 1986 — Section 5, 19
Tribunals and Commissions17 May 2019Dismissed
Navrang Dyeing Pvt. Ltd Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 5, 21(b)
Tribunals and Commissions17 May 2019Dismissed
Ilora Chowdhury Vs Manager, Icici Bank Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions16 May 2019Disposed Off
Station Manager, W.B.S.E.D.C.L. Vs Biswajit Mandal
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0143
Tribunals and Commissions16 May 2019Dismissed
Ranjit Singh Vs Bajaj Allianz General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0101
Motor Vehicles Act, 1988 — Section 39, 192Central Motor Vehicles Rules, 1989 — Rule 47, 47(1)
Tribunals and Commissions16 May 2019Dismissed
Ashok Mawal & 6 Ors Vs Union Bank Of India & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0100