Tribunals and Commissions29 May 2019Dismissed
S.K.T. Sherman Vs Sandeep Varshney & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 5, 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 34 of 62
Tribunals and Commissions29 May 2019Dismissed
Dr. Prakash Singh Vs Tribeni Prasad Tiwari & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 5, 21(b)
Tribunals and Commissions29 May 2019Dismissed
Magma Hdi General Insurance Co. Ltd Vs Dalbir & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0031
Consumer Protection Act, 1986 — Section 19A, 21(b)
Tribunals and Commissions29 May 2019Dismissed
Amarnath Vs M/S. H.C.L. Infosystem Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0030
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions29 May 2019Dismissed
M/S. Bhumiraj Meadows Co-Op. Hsg. Soc. Ltd. & 2 Ors Vs Sharmila Shrikant Sahasrabuddhe
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 5, 21(b)
Tribunals and Commissions29 May 2019Dismissed
Satish Kumar Khera Vs M/S. Goyal Automotive Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0028
Consumer Protection Act, 1986 — Section 5, 21(b)
Tribunals and Commissions29 May 2019Dismissed
Manager, Pace Motors Vs Subair
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 5, 21(b)
Tribunals and Commissions29 May 2019Partly Allowed
Bal Mandir Sr. Sec. School Vs Akash Aggarwal & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 21(b)CBSE Rules, — Rule 14(III)
Tribunals and Commissions28 May 2019Dismissed
C & C Towers Ltd. & 2 Ors Vs Dharam Pal Nanda
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 2(1)(d)Punjab Apartment And Property Regulation Rules, 1995 — Rule 17
Tribunals and Commissions24 May 2019Dismissed
Ranjana Bakliwal Vs Rakesh Tandan & 5 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 5, 21(b)
Tribunals and Commissions24 May 2019Dismissed
Bansi Lal Vaishnavi Vs Managing Director, Corporate Leisure And Property Developments (P) Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0024
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions24 May 2019Dismissed
Greater Mohali Area Development Authority (Gmada) Vs Amanjot Gurbans Singh
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0023
Consumer Protection Act, 1986 — Section 5, 19
Tribunals and Commissions24 May 2019Dismissed
Simha Vs Bharti Airtel Limited
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0022
Tribunals and Commissions24 May 2019Disposed Off
Gaurav Sharma & 5 Ors Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0021
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions23 May 2019Dismissed
Dr. Rajesh Chander & 2 Ors Vs Karamdden Khan & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0152
Consumer Protection Act, 1986 — Section 2(1)(o), 12
Tribunals and Commissions23 May 2019Dismissed
Rajasthan Housing Board & 2 Ors Vs Pradeep Kumar Sharma
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0151
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions23 May 2019Disposed Off
DLF Homes Panchkula Pvt. Ltd Vs Kalyan Singh
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0150
Tribunals and Commissions23 May 2019Disposed Off
DLF Homes Panchkula Pvt. Ltd. & Anr Vs Chander Bhan
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0149
Tribunals and Commissions23 May 2019Disposed Off
DLF Homes Panchkula Pvt. Ltd. & Anr Vs Bhawani Shankar Sharma & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0148
Tribunals and Commissions23 May 2019Disposed Off
DLF Homes Panchkula Pvt. Ltd Vs Bhal Singh & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0147