Tribunals and Commissions24 Jun 2019Dismissed
Greenlam Industries Ltd Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 32 of 62
Tribunals and Commissions21 Jun 2019Partly Allowed
Shriram General Insurance Company Ltd Vs Kamlesh
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0024
Tribunals and Commissions21 Jun 2019Dismissed
Preeti Sharma & 3 Ors Vs Yashoda Super Speciality Hospital & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0013
Tribunals and Commissions21 Jun 2019Partly Allowed
Akhilesh Kumar Singh Vs Bharti Airtel Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0012
Indian Telegraph Act, 1885 — Section 7B
Tribunals and Commissions21 Jun 2019Dismissed
M/S. Kavit P.U. Foam Industries Vs Oriental Insurance Co. Ltd. & Ors
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 2(1)(d), 21Insurance Act, 1938 — Section 64(UM), 64(UM)(c)Insurance Regulatory And Development Authority (protection Of policy holders interest) Regulations, 2002 — Regulation 9, 9(6)
Tribunals and Commissions19 Jun 2019Disposed Off
Rajesh Gadodia & Anr Vs M/S. Bengal Unitech Universal Infrastructure Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions19 Jun 2019Disposed Off
Nimish Gadodia Vs M/S. Bengal Unitech Universal Infrastructure Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0018
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions19 Jun 2019Allowed
Sushma Ashok Shiroor Vs Experion Developers Private Ltd
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0017
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions19 Jun 2019Dismissed
Delhi Development Authority Vs Shobhit Gupta
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0015
Tribunals and Commissions19 Jun 2019
National Insurance Company Ltd Vs Tarlok Singh
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0014
Tribunals and Commissions18 Jun 2019Dismissed
Mohinder Kaur Vs Managing Director, Uhbvn Vidyut Sadan & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0016
Tribunals and Commissions14 Jun 2019Dismissed
Dr. Harjinder Singh Sidhu Vs Harmander Singh
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0023
Tribunals and Commissions14 Jun 2019Disposed Off
Narendra Nath Mishra Vs Binod Kumar & Ors
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0010
Limitation Act, 1963 — Section 5
Tribunals and Commissions14 Jun 2019
Jalandhar Improvement Trust & Anr Vs Archit Gupta
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 2(1)(r), 2(1)(g), 2(1)(o)
Tribunals and Commissions14 Jun 2019Disposed Off
Jalandhar Improvement Trust & Anr Vs Tarsem Singh
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0008
Tribunals and Commissions14 Jun 2019Dismissed
ICICI Prudential Life Insurance Co. Ltd Vs Dattatrey Bhivsan Gujar
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0007
Insurance Act 1938 — Section 45Consumer Protection Act, 1986 — Section 2(1)(r), 21(b), 26
Tribunals and Commissions14 Jun 2019Disposed Off
State Bank Of India Vs Sunil Kumar Maity & Anr
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0006
Limitation Act, 1963 — Section 5Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions10 Jun 2019Dismissed
Ge Capital Services India Vs Sabhajeet Yadav
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0030
Maharashtra Land Revenue Code, 1966 — Section 180, 181Limitation Act, 1963 — Section 5
Tribunals and Commissions06 Jun 2019Dismissed
Dr. Rajeshwar Shah & Anr Vs Arun Kr Rai & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions03 Jun 2019Allowed
Amit Soni & Anr Vs M/S. Umang Realtech Private Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 2(r), 21(a)(i)