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National Consumer Disputes Redressal Commission judgments, 2019

1,228 judgments · page 31 of 62

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Tribunals and Commissions05 Jul 2019Dismissed

M/S Sadguru Oil Mills Vs M/S New India Assurance Company Ltd. & Anr

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0051

Income Tax Act, 1961 — Section 28, 40A(3)Income Tax Rules, 1962 — Rule 6DD
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Tribunals and Commissions04 Jul 2019Dismissed

Dr. Pankaj K. Patel Vs Ramilaben D. Patel & Ors

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0050

Consumer Protection Act, 1986 — Section 21(b)
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Tribunals and Commissions04 Jul 2019Dismissed

Nitin Chandrakan Murbalkar Vs Laxman Abaji Bendre

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0049

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Tribunals and Commissions04 Jul 2019

Dr. K. Yogiraj Vs Manimekhala

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0045

Consumer Protection Act, 1986 — Section 21(b)
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Tribunals and Commissions03 Jul 2019Dismissed

Bharat Sanchar Nigam Limited & Anr Vs D.P. Sharma

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0048

Consumer Protection Act, 1986 — Section 2(1)(g), 3Indian Telegraph Act, 1885 — Section 7B
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Tribunals and Commissions03 Jul 2019Dismissed

Station Master, Rajnagar Railway Station & 2 Ors Vs Kamal Narain Roy

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0047

Consumer Protection Act, 1986 — Section 21(b)
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Tribunals and Commissions03 Jul 2019Allowed

Dr. Aurabindo Roy Vs Latika Debnath & Anr

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0046

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Tribunals and Commissions03 Jul 2019Partly Allowed

Santosh Kumar Kejriwal Vs Life Insurance Corporation Of India & Anr

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0044

Code Of Civil Procedure, 1908 — Section 34
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Tribunals and Commissions03 Jul 2019Disposed Off

Vimla Bansal Vs M/S. Unitech Limited

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0043

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Tribunals and Commissions03 Jul 2019Disposed Off

Harsh Malhotra & Anr Vs Housing Development And Infrastructure Limited

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0042

Maharashtra Ownership Flats (Regulation Of The Promotion Of Construction, Sale, Management And Transfer) Act, 1963 — Section 6, 7
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Tribunals and Commissions03 Jul 2019Disposed Off

Vikas Mehra Vs Unitech Limited

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0041

Consumer Protection Act, 1986 — Section 12(1)(c)
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Tribunals and Commissions02 Jul 2019Dismissed

Post Master, Rajkot Head Office (GPO) Vs Dr. Leena Shah

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0109

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Tribunals and Commissions02 Jul 2019Dismissed

Municipal Corporation, Faridabad Vs Renu Gupta

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0040

Consumer Protection Act, 1986 — Section 21(b)
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Tribunals and Commissions02 Jul 2019Partly Allowed

Samsung India Electronics Pvt. Ltd. & Anr Vs Farooq Khan & Anr

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0039

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Tribunals and Commissions01 Jul 2019Disposed Off

Ansal Housing Limited (Formerly Known As Ansal Housing & Construction Ltd) Vs Jiternder Mohan Sharma & Anr

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0038

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Tribunals and Commissions28 Jun 2019Dismissed

Sagir Alam Vs HDFC Ergo General Insurance Co. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0029

Consumer Protection Act, 1986 — Section 21(b)Indian Contract Act, 1872 — Section 25, 65
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Tribunals and Commissions27 Jun 2019Dismissed

Pradeepta Ranjan Pattanaik Vs Proprietor, Utkal Auto & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0028

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Tribunals and Commissions27 Jun 2019Disposed Off

Santosh S. Mayekar Vs M/S. Rupji Constructions & Anr

National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0027

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Tribunals and Commissions26 Jun 2019Disposed Off

Pinky Roy Vs Dr. Satish Midha & 5 Ors

National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0011

Consumer Protection Act, 1986 — Section 14(2A), 18
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Tribunals and Commissions24 Jun 2019Allowed

Raj Singh Vs Khatri Feeds (P) Ltd

National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0025

Negotiable Instruments Act, 1881 — Section 138
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