Tribunals and Commissions03 Jun 2019Dismissed
Tapan Kumar Baur & Anr Vs Ashim Banerjee
National Consumer Disputes Redressal Commission · (2019) 06 NCDRC CK 0001
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 33 of 62
Tribunals and Commissions31 May 2019Dismissed
M/S. Alok Gas Agency Vs Sanjeev Kumar Jhamb & 5 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0123
Consumer Protection Act, 1986 — Section 13(1)(c), 19
Tribunals and Commissions31 May 2019Dismissed
Beena Rajesh Raika Vs Birla Sun Life Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0113
Tribunals and Commissions31 May 2019Dismissed
Reliance Life Insurance Co. Ltd. & Anr Vs Tarun Kumar Sudhir Halder
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0112
Tribunals and Commissions31 May 2019Disposed Off
Priya Rao Vs Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0040
Environment Protection Act, 1986 — Section 5(3)
Tribunals and Commissions31 May 2019Dismissed
M/S. Oriental Insurance Company Ltd Vs Kanta Jhamb & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 13(I)(c), 19
Tribunals and Commissions31 May 2019Dismissed
M/S. Taneja Developers And Infrastructure Ltd Vs Lakshay Bajaj
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o), 2(1)(r), 21(b), 25, 27Contract Act, 1872 — Section 56
Tribunals and Commissions31 May 2019Dismissed
National Insurance Co. Ltd Vs Dr. Sujit Kumar Raj & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 21(b), 27
Tribunals and Commissions30 May 2019Allowed
Pratima Rajpal & Anr Vs Parsvnath Developers Limited
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0046
Consumer Protection Act, 1986 — Section 2(1)(d), 2(r), 21(a)(i)
Tribunals and Commissions30 May 2019Dismissed
United India Insurance Co. Ltd Vs M/S. Shital International
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 2(1)(d), 12IRDA (Protection Of Policyholders’ Interests) Regulations, 2002 — Regulation 9
Tribunals and Commissions30 May 2019Dismissed
Mercedes- Benz India Private Limited Vs Prince Bansal & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0044
Tribunals and Commissions30 May 2019Dismissed
Sanjivani Cold Storage & Ice Factory & Anr Vs Bhagat Singh
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0043
Consumer Protection Act, 1986 — Section 5, 21(b)
Tribunals and Commissions30 May 2019Dismissed
Chhattisgarh Takniki Vidhapeeth Vs Surendra Kumar Vaishnav & Anr
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0042
Consumer Protection Act, 1986 — Section 5, 21(b)
Tribunals and Commissions30 May 2019Dismissed
Rahul Sundaram Vs Life Insurance Corporation Of India & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 5, 21(B)
Tribunals and Commissions29 May 2019Allowed
Charanjeet Singh Vs M/S. Laureate Buildwell Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0049
Consumer Protection Act, 1986 — Section 21(a)(i)
Tribunals and Commissions29 May 2019Dismissed
United India Insurance Co. Ltd Vs Attero Recycling Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 5, 19
Tribunals and Commissions29 May 2019Dismissed
Prakash Kumar Biswal Mrs. Paramita Biswal & 17 Ors Vs Subham Construction & 6 Ors
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 5, 13(4), 19
Tribunals and Commissions29 May 2019Dismissed
M/S. Ansal Properties & Infrastructure Ltd Vs Rajesh Panwar
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0036
Consumer Protection Act, 1986 — Section 5, 19
Tribunals and Commissions29 May 2019Dismissed
Housing Commissioner Up Avas Vikas Parishad & Ors Vs Shiv Charan Sagar
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0035
Consumer Protection Act, 1986 — Section 5, 21(b)
Tribunals and Commissions29 May 2019Dismissed
Beniram Sahu Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0034
Consumer Protection Act, 1986 — Section 21(b)