Tribunals and Commissions12 Jul 2019Dismissed
United India Insurance Company Ltd Vs Sharda Associates
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0089
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 29 of 62
Tribunals and Commissions12 Jul 2019Disposed Off
M/S. Ansal Housing & Construction Ltd Vs Rajesh Malik
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0088
Tribunals and Commissions12 Jul 2019Allowed
D. Chandran Through Lrs Vs Branch Manager, Lic Claims Department & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0087
Consumer Protection Act, 1986 — Section 21(b)Indian Penal Code, 1860 — Section 304Insurance Act, 1938 — Section 45
Tribunals and Commissions12 Jul 2019Dismissed
A. Rajangam @ Velusamy & Ors Vs Dr. Fredrick John & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0086
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions12 Jul 2019Dismissed
A. Alagesan Vs T. Kamalam & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0085
Tribunals and Commissions12 Jul 2019Dismissed
M. Balraj Vs Dr. N. Velusamy
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0084
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions12 Jul 2019Dismissed
Dinesh Soni Vs Branch Manager, State Bank Of India & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0083
Tribunals and Commissions11 Jul 2019Allowed
M. Sivanandam & Anr Vs Branch Manager, State Bankof India & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0082
Consumer Protection Act, 1986 — Section 21(b)Indian Penal Code, 1860 — Section 465, 467, 468, 471, 419, 420
Tribunals and Commissions11 Jul 2019Disposed Off
Chief Medical Officer (Presently Chief Of Medical Services), Nehru Satabdi Central Hospital & Anr Vs Puja Sahu
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0081
Tribunals and Commissions11 Jul 2019Dismissed
Bajaj Allianz Insurance Co. Ltd. & Anr Vs Vadivambal Varadarajan
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0080
Tribunals and Commissions11 Jul 2019Dismissed
Trackon Couriers Pvt. Ltd Vs M/S. Surgitech Systems
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0079
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions11 Jul 2019Allowed
United India Insurance Co. Ltd Vs M/S. Poongdhai Textiles (P) Ltd
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0078
Consumer Protection Act, 1986 — Section 19Insurance Regulatory And Development Authority (Protection Of Policyholders’ Interests) Regulations, 2002 — Regulation 9, 9(2), 9(5)
Tribunals and Commissions11 Jul 2019Partly Allowed
Mani Ram Yadav Vs M/S. Conscient Infrastructure Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0077
Tribunals and Commissions10 Jul 2019Dismissed
Balbir Kaur Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0142
Tribunals and Commissions10 Jul 2019Disposed Off
Oriental Insurance Co. Ltd. & Anr Vs T. Tiruppathi & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0076
Tribunals and Commissions10 Jul 2019Dismissed
Managing Director, M/S. Associated Road Carriers Ltd. & 2 Ors Vs M/S. Mahatma Polymers Pvt. Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0075
Tribunals and Commissions10 Jul 2019Allowed
M/S. The Nest & Ors Vs Rajiv Kumar Singh & Ors
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0074
Consumer Protection Act, 1986 — Section 24ACode Of Civil Procedure, 1908 — Order 2 Rule 2, Order 2 Rule 3
Tribunals and Commissions10 Jul 2019Dismissed
Raghav Pratap Singh Vs Apple India Private Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0073
Consumer Protection Act, 1986 — Section 14(1)(d), 17
Tribunals and Commissions09 Jul 2019Dismissed
M/S. Sea View Prawn Hatcheries (P) Ltd Vs K. Karthyani & Ors
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0072
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions09 Jul 2019Disposed Off
Ankon Ray Vs Drs Logistics Pvt. Ltd. & 5 Ors
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0071
Consumer Protection Act, 1986 — Section 15