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National Consumer Disputes Redressal Commission judgments, 2019

1,228 judgments · page 27 of 62

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Tribunals and Commissions30 Jul 2019Disposed Of

Rajnish Seth Vs M/S. Parsvnath Developers Ltd

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0130

Consumer Protection Act, 1986 — Section 2(r)Constitution Of India, 1950 — Article 14
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Tribunals and Commissions30 Jul 2019Disposed Of

Sandeep Mittal Vs IREO Grace Realtech Pvt. Ltd

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0129

Consumer Protection Act, 1986 — Section 21
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Tribunals and Commissions30 Jul 2019Allowed

Sridharan A G Vs M/S. Mantri Castles Pvt. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0128

Consumer Protection Act, 1986 — Section 12(1)(c)
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Tribunals and Commissions30 Jul 2019Disposed Of

Rajesh Ranjan & 4 Ors Vs Rajesh Ranjan & 4 Ors

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0127

Consumer Protection Act, 1986 — Section 12(1)(c), 13(6)Code Of Civil Procedure, 1908 — Order 1 Rule 8
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Tribunals and Commissions29 Jul 2019Dismissed

National Irrigation Equipment Company Vs Jai Kishan

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0126

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Tribunals and Commissions29 Jul 2019Allowed

L.K. Vashisht & Anr Vs M/S. Landmark Apartment Pvt. Ltd

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0125

Consumer Protection Act, 1986 — Section 2(i)(d), 19
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Tribunals and Commissions29 Jul 2019Dismissed

Manasi Jewellers (P) Ltd Vs Oriental Insurance Co. Ltd

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0123

Indian Penal Code, 1860 — Section 406
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Tribunals and Commissions26 Jul 2019Dismissed

Shazad Khan Vs Samdeep Vijayvergiya & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0122

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Tribunals and Commissions25 Jul 2019Dismissed

National Insurance Co. Ltd Vs Tinku Ghosh

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0145

Consumer Protection Act, 1986 — Section 21(b)
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Tribunals and Commissions25 Jul 2019Disposed Of

Orix Auto Infrastructures Services Ltd Vs Birju Meena & Anr

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0121

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Tribunals and Commissions25 Jul 2019Disposed Of

Municipal Council, Rahon Vs Punjab State Power Corporation Ltd. & Anr

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0120

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Tribunals and Commissions25 Jul 2019Partly Allowed

MK. Abdul Saleem Vs M/S. Srk Shelters Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0119

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Tribunals and Commissions25 Jul 2019Dismissed

M/S. Engineers India Ltd Vs National Insurance Company Ltd. & Anr

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0118

Consumer Protection Act, 1986 — Section 24A
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Tribunals and Commissions24 Jul 2019Disposed Of

Life Insurance Corporation Of India Vs Kempanna

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0117

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Tribunals and Commissions24 Jul 2019Partly Allowed

New India Assurance Co. Ltd Vs Ashok Kumar Tiwari

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0116

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Tribunals and Commissions24 Jul 2019Disposed Of

Rajvir Singh Rana & Anr Vs Pioneer Urban Land & Infrastructure Ltd

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0115

Consumer Protection Act, 1986 — Section 2(o)Haryana Real Estate (Regulation And Development) Rules, 2017 — Rule 15
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Tribunals and Commissions23 Jul 2019Dismissed

UCO Bank Vs M/S Tridev Communication & Anr

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0144

Indian Penal Code, 1860 — Section 380, 461
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Tribunals and Commissions23 Jul 2019Disposed Of

M/S Sigma Diagnostics Ltd Vs Bajaj Allianz General Insurance Co. Ltd

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0114

Insurance Act, 1932 — Section 64UM, 64UM(2), 64UM(3), 64UM(4)
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Tribunals and Commissions22 Jul 2019Partly Allowed

Gurpreet Singh Vs United India Insurance Co. Ltd

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0113

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Tribunals and Commissions22 Jul 2019Dismissed

Branch Manager, Future Generali India Life Insurance Company Limited & Anr Vs Mahakali Sujatha

National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0112

Insurance Act, 1932 — Section 45
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