Tribunals and Commissions06 Aug 2019Dismissed
National Insurance Co. Ltd Vs Reji V. & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0029
Indian Contract Act, 1872 — Section 29
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 25 of 62
Tribunals and Commissions06 Aug 2019Disposed Off
Oriental Insurance Co. Ltd. & 2 Ors Vs Ranjit Kumar Mishra
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0028
Tribunals and Commissions06 Aug 2019Allowed
Hirubhai Nagindas Vs Dr. Rakshit Patel & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions06 Aug 2019Disposed Off
D. Chakraborti & Sita Chakraborti Vs M/S. Shipra Estate Ltd. & Jai Krishan Estate Developers Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 13(4), 21Code Of Civil Procedure, 1908 — Order 7 Rule 10A
Tribunals and Commissions06 Aug 2019Disposed Off
Ashok Kumar Vs M/S Sony India (P) Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions06 Aug 2019Allowed
M/S. Shri Mookambiga Spinning Mills Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 2(1)(d), 19Limitation Act, 1963 — Section 14Insurance Act, 1938 — Section 3
Tribunals and Commissions05 Aug 2019Partly Allowed
M/S. Magma Fincorp Ltd. (Formerly Magma Leasing Finance Ltd.) Vs Hakam Singh
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0060
Securitisation and Reconstruction Of Financial Assets and Enforcement Of Securities Interest Act, 2002 — Section 13(2)
Tribunals and Commissions05 Aug 2019Disposed Of
Athews V. James & Anr Vs M/S. Rakesh Builders Developers
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0059
Tribunals and Commissions05 Aug 2019Dismissed
V. Kunhambu Nair Vs Thresiamma Officer In Charge' Rubber Marketing Co-Operative Federation & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions05 Aug 2019Dismissed
Balwinder Kaur Vs Life Insurance Corporation Of India & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0024
Tribunals and Commissions05 Aug 2019Dismissed
Puneet Bhalla Vs Sher Mohd. & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0023
Tribunals and Commissions05 Aug 2019Disposed Off
Prashant Khanna Vs M/S. Emaar MGF Land Limited
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0022
Tribunals and Commissions05 Aug 2019Dismissed
Kingsway Immigration & Overseas Education Pvt. Ltd Vs Manish Chauhan
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0005
Tribunals and Commissions05 Aug 2019Dismissed
Kishan Singh Vs Military Hospital & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions02 Aug 2019Dismissed
SBI General Insurance Company Limited Vs Rambhiben Nathabhai Varu
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions02 Aug 2019Disposed Off
M/S. Bharti Axe General Insurance Co. Ltd. & Anr Vs Raj Kumar Bajaj
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0021
Tribunals and Commissions02 Aug 2019Allowed
M/S. Super Seeds Pvt. Ltd Vs Oriental Insurance Co. Ltd. & Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0020
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions02 Aug 2019Dismissed
Vijay Kumar Vs Director Regional Office (Ignou) & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0001
Tribunals and Commissions01 Aug 2019Dismissed
Mohammad Ghalib Vs Branch Manager, Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0019
Tribunals and Commissions01 Aug 2019Dismissed
Lakhmir Singh Alias Lakhbir Singh Vs Deputy Registrar Co-Operative Societies & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0018