Tribunals and Commissions01 Aug 2019Allowed
Hardev Singh Vs BSES Rajdhani Power Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0017
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 26 of 62
Tribunals and Commissions01 Aug 2019Disposed Off
Asgar Khan Vs Bihar State Electricity Board & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0016
Tribunals and Commissions01 Aug 2019Disposed Off
Sarbjit Kaur & Anr Vs Premium Acres Infratech Private Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0015
Consumer Protection Act, 1986 — Section 21(a)(i)
Tribunals and Commissions01 Aug 2019Dismissed
Nathumal Vs ICICI Prudential Life Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0011
Tribunals and Commissions01 Aug 2019Allowed
New India Assurance Co. Ltd Vs Nina Sudhir Thackersey
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 27
Tribunals and Commissions01 Aug 2019Disposed Off
Levis Strauss (India) Pvt. Ltd Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0009
General Insurance Business (Nationalization) Act, 1972 — Section 25Insurance Regulatory And Development Authority (Protection Of Policyholders’ Interest) Regulations, 2002 — Regulation 9
Tribunals and Commissions31 Jul 2019Partly Allowed
United India Insurance Company Limited Vs Gaurish Bhatnagar & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0141
Tribunals and Commissions31 Jul 2019Dismissed
M/S. VXL Realtors Pvt. Ltd Vs Ashish Thapliyal & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0140
Tribunals and Commissions31 Jul 2019Partly Allowed
M/S. Precious Minerals And Smelting Limted Vs United India Insurance Company Limited
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0139
Tribunals and Commissions31 Jul 2019Disposed Of
Goverdhan Nopany & Anr Vs M/S. Bengal Unitech Universal Infrastructure Private Limited
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0138
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions31 Jul 2019Disposed Of
Anita Kaul Basu Vs Unitech Hi-Tech Developers Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0137
Tribunals and Commissions31 Jul 2019Disposed Of
Sudhanshu Gaurav & Anr Vs M/S. Unitech Ltd
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0136
Environment Protection Act, 1986 — Section 5(3)
Tribunals and Commissions31 Jul 2019Disposed Of
Mukul Adlakha Vs Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0135
Indian Penal Code, 1860 — Section 120B, 406, 420Environment Protection Act, 1986 — Section 5(3)
Tribunals and Commissions31 Jul 2019Allowed
Anand Kumar Bansal Vs M/S. Premier Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 2(1)(f), 21(b)
Tribunals and Commissions30 Jul 2019Dismissed
Nitco Marble Land Vs Ashwani Sondhi & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0147
Consumer Protection Act, 1986 — Section 21(b), 25, 27
Tribunals and Commissions30 Jul 2019Disposed Of
Post Master, Head Office & Anr. Vs Sushil Aggarwal (Huf)
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0146
Tribunals and Commissions30 Jul 2019Partly Allowed
Liberty Videocon General Insurance Co. Ltd Vs Ahilya Bai & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0134
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions30 Jul 2019Disposed Of
SBI Life Insurance Company Ltd Vs Lakshmi Devi
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0133
Tribunals and Commissions30 Jul 2019Disposed Of
Mukesh Makkar Vs M/S. IREO Grace Realtech Pvt. Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0132
Consumer Protection Act, 1986 — Section 14(1)(c), 14(1)(d), 21
Tribunals and Commissions30 Jul 2019Dismissed
Sunil Gupta & Anr Vs Ansal Township Infrastructure Limited
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0131
Consumer Protection Act, 1986 — Section 24A