Tribunals and Commissions19 Jul 2019Partly Allowed
M/S. Patel Engineering Ltd Vs Bajaj Allianz General Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0111
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 28 of 62
Tribunals and Commissions18 Jul 2019Allowed
Devendra Kumar Marwah & Anr Vs M/S. Nandan Agro Farms Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0110
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions18 Jul 2019Dismissed
Reliance Nippon Life Insurance Co. Ltd Vs Savita Gajanan Patil
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0107
Insurance Act, 1938 — Section 45
Tribunals and Commissions18 Jul 2019Allowed
Oriental Insurance Company Ltd Vs Candor Biotech Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0106
Tribunals and Commissions18 Jul 2019Allowed/Dismissed
M/S. Ajabha Virambha Manek Vs National Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0105
Tribunals and Commissions17 Jul 2019Dismissed
Om Tara Maa Construction & 2 Ors Vs Alaka Roy
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0104
Consumer Protection Act, 1986 — Section 21(b), 25, 25(3), 27, 27A
Tribunals and Commissions17 Jul 2019Dismissed
Monga Traders Vs United India Insurance Co. Ltd & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0103
Tribunals and Commissions17 Jul 2019Dismissed
Tata Aig General Insurance Co. Ltd Vs Neelam
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0102
Tribunals and Commissions17 Jul 2019Dismissed
Ram Kumar Malik Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0101
Consumer Protection Act, 1986 — Section 24A, 24A(2)
Tribunals and Commissions17 Jul 2019Allowed
MD, ICICI Bank Limited Vs Vinod Kumar Gupta & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0100
Code Of Criminal Procedure, 1973 — Section 340
Tribunals and Commissions17 Jul 2019Disposed Off
Kishore Konar Vs Jayanta Sarkar & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0099
Tribunals and Commissions16 Jul 2019Disposed Off
National Insurance Co. Ld Vs Rajesh Kumar
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0098
Tribunals and Commissions16 Jul 2019Disposed Off
Bhag Singh Vs Shriram General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0097
Tribunals and Commissions16 Jul 2019Dismissed
Shriram Life Insurance Co. Ltd. & Anr Vs E. Bhagyamma
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0096
Tribunals and Commissions16 Jul 2019Disposed Off
Amarjit Singh Vs Gagandeep Singh & Ors
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0095
Tribunals and Commissions15 Jul 2019Dismissed
Spicejet Ltd Vs Dinesh Kumar & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0094
Consumer Protection Act, 1986 — Section 21(b), 26Aadhaar (Targeted Delivery Of Financial And Other Subsidies, Benefits And Services) Act, 2016 — Section 4, 4(3)Information Technology Act, 2000 — Section 2(1)(r)
Tribunals and Commissions15 Jul 2019Disposed Off
Pritpal Singh Vs Faridkot Improvement Trust & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0093
Tribunals and Commissions15 Jul 2019Dismissed
Sapna Vs Admin. Officer (Legal) , Lic Of India & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0092
Tribunals and Commissions15 Jul 2019Disposed Off
M/S. Country Colonizers Pvt. Ltd Vs Kanwar Pal Singh
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0091
Tribunals and Commissions12 Jul 2019Dismissed
Priyajit Sett Vs Divisional Manager, United India Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0090