Tribunals and Commissions09 Jul 2019Dismissed
1st Span Packers & Movers (India) Vs Lt. Col. Chandra Shekhar Joshi & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0070
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 30 of 62
Tribunals and Commissions08 Jul 2019Partly Allowed
National Insurance Co. Ltd Vs Chander Pal
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0108
Motor Vehicle Act, 1988 — Section 39, 192
Tribunals and Commissions08 Jul 2019Allowed
Shriram Chits Tamilnadu Private Ltd Vs D. Murugesan
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0069
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions08 Jul 2019Disposed Off
Nilesh Purshottam Ghodasara & Anr Vs M/S. Sun Vision Emerald & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0068
Tribunals and Commissions08 Jul 2019Dismissed
Anita Vs Branch Manager, Jaika Motors Ltd
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0066
Consumer Protection Act, 1986 — Section 21, 21(b), 25
Tribunals and Commissions08 Jul 2019Disposed Off
Inderjeet Vs Raj Bahadur Singh
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0065
Indian Penal Code, 1860 — Section 304A
Tribunals and Commissions08 Jul 2019Allowed
Dr. Rahul Vs Arvind
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0064
Consumer Protection Act, 1986 — Section 21(b)Indian Penal Code, 1860 — Section 304(A)
Tribunals and Commissions08 Jul 2019Dismissed
Oriental Insurance Company & 2 Ors Vs Surinder Mohan & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0063
Tribunals and Commissions08 Jul 2019Disposed Off
M/S. TDI Infratech Ltd Vs Sundeep Singh Gulati
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o), 2(1)(r), 19, 19A, 25(3), 25, 27, 27(1)
Tribunals and Commissions05 Jul 2019Partly Allowed
Sidharth Ghosh & Anr Vs M/S Supertech Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0067
Constitution Of India, 1950 — Article 14
Tribunals and Commissions05 Jul 2019Allowed
Jagruti Grahak Suraksha Mandal & Anr Vs Khodiar Travels & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions05 Jul 2019Allowed
Suraj Bai Vs National Insurance Company & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0060
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions05 Jul 2019Dismissed
SMC Global Securities Ltd Vs Anil Kasliwal & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0059
Limitation Act, 1963 — Section 14
Tribunals and Commissions05 Jul 2019Dismissed
M/S Godson Housing Development Co. & Anr Vs Sukhdeo Ganbaji Poratkar
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 12, 21, 21(b), 27, 27ACode Of Criminal Procedure, 1973 — Section 200, 461, 465Negotiable Instruments Act, 1881 — Section 138, 145
Tribunals and Commissions05 Jul 2019Dismissed
Ajmer Vidyut Vitran Nigam Limited Vs Ram Singh
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0057
Consumer Protection Act, 1986 — Section 21(b)Limitation Act, 1963 — Section 5
Tribunals and Commissions05 Jul 2019Dismissed
Allahabd Bank Vs Ajay Kumar & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0056
Limitation Act, 1963 — Section 5
Tribunals and Commissions05 Jul 2019Dismissed
Makemytrip (India) Pvt. Ltd Vs Manabendra Saha Roy
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0055
Consumer Protection Act, 1986 — Section 21(b), 25, 27
Tribunals and Commissions05 Jul 2019Partly Allowed
Aruna Digambarrao Maval & Anr Vs Maharashtra State Electricity Board & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0054
Consumer Protection Act, 1986 — Section 2(1)(d), 12(1)(c), 24A
Tribunals and Commissions05 Jul 2019Disposed Off
Goldbricks Infrastructure Private Limited Vs Krushna Kadu
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0053
Tribunals and Commissions05 Jul 2019Dismissed
Veera Shekar & 2 Ors Vs Hemalatha & Anr
National Consumer Disputes Redressal Commission · (2019) 07 NCDRC CK 0052