COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2019

1,228 judgments · page 36 of 62

Tribunals and Commissions16 May 2019Dismissed

M/S. Combitic Global Caplet Pvt. Ltd Vs Bajaj Allianz General Insurance Company Limited

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0099

Consumer Protection Act, 1986 — Section 11(1), 21(a)(i)

Tribunals and Commissions16 May 2019Disposed Off

Sukhdev Singh Gambhir & 22 Ors Vs M/S. Unitech Limited

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0097

Consumer Protection Act, 1986 — Section 12(1)(c), 12(1)(b)

Tribunals and Commissions15 May 2019Dismissed

Eldeco Infrastructure & Properties Ltd. & 2 Ors Vs Mukesh Kumar

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0095

Tribunals and Commissions15 May 2019Disposed Off

Nilabh Parimal & Anr Vs Unitech Ltd

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0094

Consumer Protection Act, 1986 — Section 14, 21Real Estate (Regulation and Development) Act, 2016 — Section 14, 15, 18, 19, 71, 79, 89

Tribunals and Commissions15 May 2019Dismissed

Lakbhir Singh Gill (PIS) Vs Chairman, State Bank Of India & 11 Ors

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0093

Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(i)

Tribunals and Commissions15 May 2019Dismissed

Sharad Shrama & Anr Vs Manju Shrivastava

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0013

Consumer Protection Act, 1986 — Section 2(1)(e), 21(b), 24, 25(3), 27, 27(1), 27A

Tribunals and Commissions15 May 2019Dismissed

Arzoo Yusuf Bagwan Vs Dr. Prashant Pol

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0012

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions14 May 2019Allowed

Shreyans Motors Pvt. Ltd. & 2 Ors Vs Hari Darshan Sevashram Private Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0122

Tribunals and Commissions14 May 2019Dismissed

V.G.O. Motor Pvt. Ltd Vs Rajpal Singh & Anr

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0092

Consumer Protection Act, 1986 — Section 21(b), 28

Tribunals and Commissions14 May 2019Disposed Off

M/S. Silver City Housing & Infrastructure Ltd. & Anr Vs Preet Sharma & Anr

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0091

Tribunals and Commissions14 May 2019Allowed

Porsche Automobile Holding Se & Anr Vs Hari Darshan Sevashram Private Ltd. & 4 Ors

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0089

Tribunals and Commissions14 May 2019Disposed Off

Bhaskar Bhatt & 27 Ors Vs Subhkamna Buildwell & Estates Pvt. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0088

Consumer Protection Act, 1986 — Section 12(1)(c)

Tribunals and Commissions14 May 2019Dismissed

Parag Girishchandra Desai & Anr Vs Dr. Ashokbhai C. Shah & Anr

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0006

Consumer Protection Act, 1986 — Section 19

Tribunals and Commissions13 May 2019Dismissed

Manager Marketing And Service Vs T.J. Ravikumar

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0121

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions13 May 2019Dismissed

Branch Manager, Bajaj Allianz Life Insurance Co. Ltd. & Anr Vs Yenkamma

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0087

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions10 May 2019

Shashi Purohit Vs Earthcon Construction Pvt. Ltd

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0086

Tribunals and Commissions10 May 2019Partly Allowed

Ajay Enterprises Pvt. Ltd. & 2 Ors Vs Shobha Arora & Anr

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0085

Consumer Protection Act, 1986 — Section 2(1)(d), 24AReal Estate (Regulation and Development) Act, 2016 — Section 13(2)Indian Contract Act, 1872 — Section 46

Tribunals and Commissions10 May 2019Dismissed

Sunita Devi Alias Geeta & 3 Ors Vs M/S. Jagmohan Motors Pvt. Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0084

Consumer Protection Act, 1986 — Section 5, 19

Tribunals and Commissions10 May 2019Allowed

Prem Lata Arora Vs Today Homes & Infrastructure Private Limited

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0083

Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(i)Real Estate (Regulations and Development) Act, 2016 — Section 79

Tribunals and Commissions10 May 2019Dismissed

M/S. Navbharat Dwelling Pvt. Ltd Vs Gurucharan Singh

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0008

Consumer Protection Act, 1986 — Section 5, 19