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COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2019

1,228 judgments · page 38 of 62

Tribunals and Commissions08 May 2019Allowed

Unitech Welfare Society Vs Unitech Limited

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0069

Consumer Protection Act, 1986 — Section 2(1)(b), 2(1)(b)(ii), 2(1)(d), 2(1)(m), 2(1)(m)(iv), 12, 12(1)(b), 12(1)(c)
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Tribunals and Commissions07 May 2019Disposed Off

Karan Singal Vs IREO Victory Valley Pvt. Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0065

Haryana Fire Service Act, 2009 — Section 15, 15(2), 15(3), 15(5)Consumer Protection Act, 1986 — Section 2(r), 2(o)Haryana Real Estate (Regulation And Development) Rules, 2017 — Rule 15
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Tribunals and Commissions06 May 2019Allowed

Shalabh Nigam Vs Orris Infrastructure Pvt. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0060

Consumer Protection Act, 1986 — Section 14, 14(i)(d), 14(1)(d), 14(1)(I), 2I(1)India Contract Act, 1872 — Section 54, 55, 74Interest Act, 1839 — Section 3
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Tribunals and Commissions05 May 2019Dismissed

Dr. P.S. Logambal Vs Devi

National Consumer Disputes Redressal Commission · (2019) 05 NCDRC CK 0153

Consumer Protection Act, 1986 — Section 21(b)
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