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National Consumer Disputes Redressal Commission judgments, 2019

1,228 judgments · page 45 of 62

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Tribunals and Commissions04 Apr 2019

Frankfinn Institute Of Air Hostess Training & Anr Vs Aashima Jarial

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0030

Consumer Protection Act, 1986 — Section 2(1)(d), 2(r)
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Tribunals and Commissions04 Apr 2019

Sanjivani Cold Storage & Ice Factory Vs Shripal

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0029

Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)
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Tribunals and Commissions04 Apr 2019Dismissed

Managing Director (Atmanand Krishna Shanbhag) Chariot World Tours Limited Vs K.R. Garudadhwajan

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0028

Consumer Protection Act, 1986 — Section 21(b)
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Tribunals and Commissions04 Apr 2019Disposed Off

Daraksha Khan Vs IREO Grace Realtech Pvt. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0027

Consumer Protection Act, 1986 — Section 14(1)(c), 14(1)(d)
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Tribunals and Commissions04 Apr 2019Dismissed

M/S. S.B. Jewellers Vs United India Insurance Co. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0004

Indian Penal Code, 1860 — Section 380, 457
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Tribunals and Commissions03 Apr 2019Dismissed

United India Insurance Co. Ltd. & Anr Vs S. Narayanan

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0131

Consumer Protection Act, 1986 — Section 21(b)
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Tribunals and Commissions03 Apr 2019Dismissed

C. Pramod Kumar & 2 Ors Vs Amareshwara Nursing Home & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0026

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Tribunals and Commissions03 Apr 2019Dismissed

Carrier Midea India Pvt. Ltd Vs B.K. Verma & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0025

Consumer Protection Act, 1986 — Section 21(b)
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Tribunals and Commissions03 Apr 2019Dismissed

Reliance Nippon Life Insurance Company Limited Vs Shaheb Hussain

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0024

Consumer Protection Act, 1986 — Section 21(b)
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Tribunals and Commissions03 Apr 2019Allowed

M/S. TDI Infratech Ltd Vs Jasleen Wlia & Ors

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0023

Arbitration And Conciliation Act, 1996 — Section 5, 8
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Tribunals and Commissions03 Apr 2019Disposed Off

Kishor Kumar Singh Vs Branch Manager, State Bank Of India

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0022

Consumer Protection Act, 1986 — Section 21(b)
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Tribunals and Commissions02 Apr 2019Allowed

M/S. Premium Compostos India Private Limited Vs New India Assurance Co. Ltd

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0070

Arbitration and Conciliation Act, 1996 — Section 16
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Tribunals and Commissions02 Apr 2019Dismissed

Administrator Smt. Tara Bai Desai, Charitable Opthalmic Trust Hospital Vs Managing Director, Supreme Elevators India Pvt. Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0042

Consumer Protection Act, 1986 — Section 2(1)(d)
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Tribunals and Commissions02 Apr 2019Dismissed

Chief Commercial Manager (Refunds) & 2 Ors Vs Sanjeevan Guru

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0041

Consumer Protection Act, 1986 — Section 21(b)
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Tribunals and Commissions02 Apr 2019Dismissed

Nitishree Infrastructure Pvt. Ltd. & Anr Vs Anju Bansal

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0021

Arbitration And Conciliation Act, 1996 — Section 31(5)
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Tribunals and Commissions02 Apr 2019Disposed Off

Dr. H.C. Visvesvaraya & 2 Ors Vs M/S. Sri Sumeru Realty Pvt. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0020

Consumer Protection Act, 1986 — Section 14
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Tribunals and Commissions02 Apr 2019Disposed Off

Saurav Sekhri Vs M/S. Kashish Developers Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0019

Indian Contract Act, 1872 — Section 63Consumer Protection Act, 1986 — Section 21Limitation Act, 1908 — Article 54, 113
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Tribunals and Commissions02 Apr 2019Partly Allowed

M/S. Royal Sundaram General Insurance Company Limited Vs Ashok Kumar Somani & Anr

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0007

Consumer Protection Act, 1986 — Section 21(b)
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Tribunals and Commissions02 Apr 2019Dismissed

Sahil Garg Vs Chief Manager/Manager, Bank Of Baroda & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0006

Consumer Protection Act, 1986 — Section 24A
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Tribunals and Commissions01 Apr 2019Disposed Off

Sanwar Mal Kedia Vs Today Homes & Infrastructure Private Limited

National Consumer Disputes Redressal Commission · (2019) 04 NCDRC CK 0040

Consumer Protection Act, 1986 — Section 25, 27, 27A, 27A(1)(c)Constitution Of India, 1950 — Article 32, 226, 227
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