Tribunals and Commissions06 Mar 2019Dismissed
M/S. Bhumiraj Constructions & 2 Ors Vs Ameet Arjudas Israni & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0041
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 51 of 62
Tribunals and Commissions06 Mar 2019Dismissed
Ganpat Shivajirao Jadhav Vs Vanita Ravindra Rahalkar & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0021
Bombay Public Trusts Act, 1950 — Section 50, 51Consumer Protection Act, 1986 — Section 3
Tribunals and Commissions06 Mar 2019Dismissed
Shantisadan C.H.S. Ltd Vs Kalpagam Chandramoleshwar
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0013
Tribunals and Commissions06 Mar 2019Dismissed
UCO Bank Vs Mala Ram & Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0008
Tribunals and Commissions06 Mar 2019Dismissed
M.J.P. Rohailkhand University & Anr Vs Ravindra Kumar Jaiswal & Anr
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0007
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o), 21(b)
Tribunals and Commissions06 Mar 2019Dismissed
Punjab State Electricity Board Vs D.A.V. Centenary Senior Secondary Public School
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0006
Consumer Protection Act, 1986 — Section 12Punjab State Electricity Regulatory Commission (Electricity Supply Code And Related Matters, Regulation 2007 — Regulation 78(8)
Tribunals and Commissions06 Mar 2019
New India Assurance Co. Ltd Vs Nitin Kamalakar Ahire
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions06 Mar 2019Dismissed
National Insurance Co. Ltd Vs Ram Prakash Srivastava & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 21(b)Motor Vehicle Act, 1988 — Section 29, 39, 192, 207Central Motor Vehicles Rules, 1989 — Rule 42, 47(1)
Tribunals and Commissions05 Mar 2019Disposed Of
M/S. Oricon Enterprises Ltd Vs Divisional Manager, New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0104
IRDA (Protection Of Policyholders' Interest) Regulations, 2002 — Regulation 9
Tribunals and Commissions05 Mar 2019Disposed Off
Oriental Insurance Co. Ltd. & Anr Vs M/S. Munjani Brothers
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0020
Indian Penal Code, 1860 — Section 114, 392
Tribunals and Commissions05 Mar 2019Disposed Off
Divisional Manager, New India Assurance Co. Ltd Vs M/S. Oricon Enterprises Ltd
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0012
Tribunals and Commissions05 Mar 2019Disposed Off
Housing Development & Infrastructure Ltd Vs Maureen Pereira
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0011
Tribunals and Commissions01 Mar 2019Disposed Off
Ms. Manisha Gupta & 3 Ors Vs M/S Birla Sun Life Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0010
Indian Penal Code, 1860 — Section 34, 304, 379, 411
Tribunals and Commissions01 Mar 2019Dismissed
M/S. K N Resourses Pvt. Ltd Vs Divisional Manager/Regional Manager, Oriental Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0003
Tribunals and Commissions01 Mar 2019Dismissed
Allahabad Bank Vs Subhash Kumar Mittal
National Consumer Disputes Redressal Commission · (2019) 03 NCDRC CK 0001
Tribunals and Commissions28 Feb 2019Disposed Off
Oriental Insurance Co. Ltd Vs Naresh Kumar Jindal
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0098
Tribunals and Commissions28 Feb 2019Disposed Off
Anil Kumar Sharma Vs Regional Manager, Reliance Life Insurance Company Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0097
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions28 Feb 2019Dismissed
Dr. K. Mamatha Vs D. Stephen Babu
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0096
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions28 Feb 2019Dismissed
Chief Executive Officer, Interglobe Aviation Ltd. (Indigo) & 2 Ors Vs Pratyush Chowdhury
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0095
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions28 Feb 2019Disposed Off
Assistant Commissioner Commercial Tax Vs New India Assurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 02 NCDRC CK 0094
Insurance Act, 1938 — Section 34(1)