Tribunals and Commissions17 Dec 2019Dismissed
Qamar Jahan & Anr Vs Dr. Nisar Ahmed Tyagi & Ors
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0046
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 2 of 62
Tribunals and Commissions17 Dec 2019Allowed
Vishal Gupta & Anr Vs M/S. Imperia Structures Ltd
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0045
Tribunals and Commissions17 Dec 2019Disposed Of
Gopal Aggarwal Vs M/S. Metro Motors & Anr
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0043
Consumer Protection Act, 1986 — Section 2(1)(a), 2 (1)(a)(i), 2(1)(a) (ii), 2(1)(a) (iii), 2(1)(d), 2(1)(f), 13(1)(c), 13(1)(d), 13(1)(e), 13(1)(f), 13(1)(g), 14, 14(f), 21(b)
Tribunals and Commissions13 Dec 2019Partly Allowed
M/S. Lokhandwala Construction Industries Pvt. Ltd Vs Bala K. Ayer
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0060
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions13 Dec 2019Dismissed
Vyankateshwara Infrastructure & Vyankateshwara Construction & Anr Vs Sunanda Parchaki & Anr
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0059
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions13 Dec 2019Partly Allowed
Raju Ananda Shelar & Anr Vs M/S Jayati Constructions
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 2(r), 21
Tribunals and Commissions13 Dec 2019Disposed Of
Maruti Suzuki India Limited Vs M. Shivashankarappa & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0044
Tribunals and Commissions13 Dec 2019Dismissed
Skyline Construction Housing Pvt. Ltd. & 2 Ors Vs Ashley John Machado & Anr
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0042
Insolvency and Bankruptcy Code, 2016 — Section 9Code Of Criminal Procedure, 1973 — Section 14
Tribunals and Commissions13 Dec 2019Disposed Of
M/S. Crystal Crop Protection Pvt. Ltd Vs New India Assurance Co. Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0033
Insurance Act, 1938 — Section 64UM, 64UM(2)
Tribunals and Commissions12 Dec 2019Dismissed
Mahanagar Gas Ltd Vs Prakash Nanji Vora
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0057
Tribunals and Commissions11 Dec 2019Partly Allowed
Franklin Templeton Asset Management (India) Pvt. Ltd. & Anr Vs Ghazala Qadri & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0032
Tribunals and Commissions10 Dec 2019Dismissed
M/S N.H. Matcon Vs Abhishek Dhawan & Anr
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0056
Punjab Apartment And Property Regulation Act, 1995 — Section 3(2)(J)
Tribunals and Commissions10 Dec 2019Dismissed
M/S N.H. Matcon Vs Kamal Khetrapal And Othrers
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0055
Punjab Apartment And Property Regulation Act, 1995 — Section 3(2)(J)
Tribunals and Commissions10 Dec 2019Disposed Of
M/s Wimplast Ltd Vs M/S Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0035
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions10 Dec 2019Disposed Of
Arup Kanti Pait & Anr Vs M/S. Parsvnath Buildwell Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0034
Tribunals and Commissions10 Dec 2019Disposed Of
Jyoti Soni & Anr Vs Vijaya Bank
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0031
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions10 Dec 2019Disposed Of
Principal, ST. Aloysius Institute Of Computer Science & 2 Ors Vs Niteen Acharya And Others
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0030
Tribunals and Commissions10 Dec 2019Dismissed
Rakhi Soni Vs Branch Manager
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions10 Dec 2019Dismissed
BMW India Private Limited Vs Mukul Aggarwal & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0028
Code Of Civil Procedure, 1908 — Order 1 Rule 10Consumer Protection Act, 1986 — Section 2(1)(d), 17(2), 17(2)(b)
Tribunals and Commissions10 Dec 2019Dismissed
Bajaj Allianz General Insurance Co. LTD Vs Mukul Aggarwal & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0027
Code Of Civil Procedure, 1908 — Order 1 Rule 10Consumer Protection Act, 1986 — Section 2(1)(d), 17(2), 17(2)(b)