Tribunals and Commissions04 Dec 2019Disposed Of
M/S. Mahindra & Mahindra Financial Services Ltd Vs K. Alfred
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0002
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 4 of 62
Tribunals and Commissions03 Dec 2019Dismissed
Guru Kripa Sehkari Avas Samiti Ltd. & Anr Vs Sarul Jain & 5 Ors
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 17(1)(a)(i), 19, 21, 21(b), 25
Tribunals and Commissions03 Dec 2019Disposed Of
M/S. Dli Power (India) Private Limited Vs Terex Equipment Private Limited
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0040
Limitation Act, 1963 — Section 14
Tribunals and Commissions03 Dec 2019
Omaxe Construction Ltd. & Anr Vs Dr. Rajesh Jale
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 24A, 24A(2)
Tribunals and Commissions03 Dec 2019
Manish Dhawan Vs M/S. Dream Home Infrastructure PVT. LTD
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0024
Tribunals and Commissions03 Dec 2019Allowed
Nuzhat Vs Dee Dee Motors Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0021
Consumer Protection Act, 1986 — Section 2(1)(f)
Tribunals and Commissions03 Dec 2019Dismissed
Varinder Kaushal Vs M/S. Omaxe Limited
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0020
Consumer Protection Act, 1986 — Section 21, 21(b), 27, 27A
Tribunals and Commissions03 Dec 2019Dismissed
Ashit Jain Vs M/S. Om Metals Auto Pvt. Ltd. & Anr. Nareli Road, Ghoogara Ajmer
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0007
Tribunals and Commissions03 Dec 2019Dismissed
Manager, Kerala State Financial Enterprises Ltd. & Anr Vs Radhamany
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 17(2), 21(b)
Tribunals and Commissions03 Dec 2019Dismissed
M/S.TDI Infrastructure Ltd. & 2 Ors Vs Aashisha Jindal
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 2(1)(g), 2(o), 2(1)(r), 17
Tribunals and Commissions02 Dec 2019Dismissed
Kundan Kumar Sinha Vs State Of Jharkhand & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0023
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions02 Dec 2019Dismissed
Standard Chartered Bank Vs Reeta Khanna
National Consumer Disputes Redressal Commission · (2019) 12 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions29 Nov 2019Disposed Of
Satinder Mohan Bogra & Anr Vs Haryana Shehri Vikas Pradhikaran (Erstwhile Haryana Urban Developement Authority) & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0108
Tribunals and Commissions29 Nov 2019Dismissed
Sahara India Commercial Corporation Ltd. & 2 Ors Vs Vijay Kumar Agarwal & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0096
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o), 2(1)(r), 14(1)(f), 21(b), 25(3), 27Code Of Civil Procedure, 1908 — Section 47
Tribunals and Commissions29 Nov 2019Allowed
Saloni Dhoot Vs Exotica Housing & Infrastructure Project (P) Ltd
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0095
Code Of Civil Procedure, 1908 — Section 20Consumer Protection Act, 1986 — Section 17, 17(2), 17(2)(a), 17(2)(b), 17(2)(c)
Tribunals and Commissions28 Nov 2019Disposed Of
T.P. Malhotra & Anr Vs M/S. Emaar Mgf Land Limited
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0107
Consumer Protection Act, 1986 — Section 2(r), 14, 14(1)(d), 14(1)(e), 21, 21(a)Indian Contract Act, 1872 — Section 74
Tribunals and Commissions28 Nov 2019Dismissed
Kanpur Development Authority Through Vice Chairman Vs Jawahar Vidya Samiti
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0106
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions28 Nov 2019Dismissed
Jalandhar Improvement Trust & Anr Vs Man Singh
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0105
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions28 Nov 2019
Jayanti Prasad Gautam Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0104
Tribunals and Commissions28 Nov 2019Allowed
Jet Airways (India) LTD Vs Vinod Kumar Kantha & 6 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0094
Insolvency And Bankruptcy Code, 2016 — Section 7, 9, 14