Tribunals and Commissions27 Nov 2019Dismissed
Jalandhar Improvement Trust & Anr Vs Man Singh
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0093
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 5 of 62
Tribunals and Commissions27 Nov 2019Disposed Of
Kurukshetra Express PVT. LTD Vs Raj Kumar & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0092
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(g), 2(1)(o), 2(1)(r), 14(1)(f), 21(b)
Tribunals and Commissions26 Nov 2019Dismissed
Satish Upganlawar & Anr Vs M/S. Ansal Properties & Industries LTD. & 8 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0091
Tribunals and Commissions26 Nov 2019Allowed
Emaar Mgf Land LTD. & Anr Vs Malka Jindal And Others
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0090
Punjab Apartment And Property Regulation Rules, 1995 — Rule 17Punjab Apartment And Property Regulation Act, 1995 — Section 45
Tribunals and Commissions26 Nov 2019Dismissed/Allowed
Andhra Mahila Vs K. Durdaiah Dinesh & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0089
Motor Vehicles Act, 1988 — Section 168
Tribunals and Commissions26 Nov 2019Dismissed
Green Peak Realty And Others Vs Kaushik Mandal & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0088
Building Rules, 1996 — Rule 29(1)Consumer Protection Act, 1986 — Section 2(d), 21(b)Code Of Criminal Procedure, 1973 — Section 107, 144, 144(2)
Tribunals and Commissions26 Nov 2019Disposed Of
Rajnish Bhardwaj And Others Vs M/S. CHD Developers LTD And Others
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0084
Consumer Protection Act, 1986 — Section 2(r), 2(1)(d), 2(1)(d)(i), 21(a)(i), 22
Tribunals and Commissions26 Nov 2019Dismissed
M/S. Meg Computers Vs HDFC ERGO General Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0083
Tribunals and Commissions25 Nov 2019Dismissed
Nandlal Lohariya Vs Jagdish Chand Purohit & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0087
Tribunals and Commissions25 Nov 2019Disposed Of
M/S Maxworth Realty India LTD Vs Muralidhara H.S
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0086
Tribunals and Commissions25 Nov 2019Disposed Of
Subhash Mangla & Anr Vs M/S. M3M India LTD. & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0085
Consumer Protection Act, 1986 — Section 2(r)
Tribunals and Commissions22 Nov 2019Dismissed
Executive Engineer, P.W.D. (Electrical) Vs Subrata Chattopadhyay & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0082
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o)
Tribunals and Commissions22 Nov 2019Dismissed
Union Bank Of India Vs Surinder Kumar Arora & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0081
Tribunals and Commissions22 Nov 2019
General Manager, Ford India Private Limited Vs Niranjan Kumar Singh Alias Niranjan Singh & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0080
Tribunals and Commissions22 Nov 2019Disposed Of
Dr. Harjeet Kaur Vs Unitech LTD
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0079
Consumer Protection Act, 1986 — Section 22(2)
Tribunals and Commissions22 Nov 2019Dismissed
Jewel Homes Pvt. LTD & 2 Ors Vs Jewel Whitefield Apartment Owners' Association & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0078
Consumer Protection Act, 1986 — Section 12(c), 12(1)(c)
Tribunals and Commissions20 Nov 2019
New India Assurance Co. Ltd Vs Managing Director, M/S. A Power Himalaya Ltd
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0046
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o), 2(1)(r), 14(1)(f), 19
Tribunals and Commissions19 Nov 2019Dismissed
Venu Gopal Innani And Others Vs Sikhara Constructions & 6 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0122
Tribunals and Commissions19 Nov 2019Allowed
Mohit Kataria Vs M/S. Gardenia India Ltd
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0121
Tribunals and Commissions19 Nov 2019Dismissed
M/S. Hepzi Elevators PVT. LTD Vs East Coast Vijayan & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0115
Consumer Protection Act, 1986 — Section 19