COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2019

1,228 judgments · page 6 of 62

Tribunals and Commissions19 Nov 2019Partly Allowed

P.K. Sharma Vs Chairman-Cum-Managing Director, Nbcc (India) LTD

National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0077

Consumer Protection Act, 1986 — Section 2(r), 2(1)(g), 21(a)(i)

Tribunals and Commissions19 Nov 2019Disposed Of

Chandigarh Overseas Private Limited & Anr Vs Amninder Deep Singh & Anr

National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0076

Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(g), 2(1)(r), 12(1)(c), 19, 25(3), 27Code Of Civil Procedure, 1908 — Section 47

Tribunals and Commissions19 Nov 2019Dismissed

Shalimar Estate (P) LTD Vs Saroj Bala Verma

National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0053

Tribunals and Commissions18 Nov 2019Dismissed

Oriental Insurance Co. LTD Vs Preman M.P

National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0129

Motor Vehicles Act, 1988 — Section 66(3)

Tribunals and Commissions18 Nov 2019Dismissed

Anup Kiran Vs Punjab State Federation Of Cooperative House Building Society LTD & Ors

National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0126

Tribunals and Commissions18 Nov 2019Dismissed

Preeti Goyal & Anr Vs M/S. Maxworth Infrastructures Pvt. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0114

Consumer Protection Act, 1986 — Section 12(1)(c)

Tribunals and Commissions18 Nov 2019Dismissed

Exide Life Insurance Co. Ltd Vs Durgesh Kumar Agarwal

National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0113

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions18 Nov 2019Dismissed

M/S. Dominant Business Group Vs A.K. Bansal & Co

National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0073

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions18 Nov 2019Dismissed/Allowed

M/S. N. Radhakrishnan And Others Vs M/S. VEEBORS FREIGHT CARRIERS & ANR

National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0052

Carriers Act, 1865 — Section 9, 10Carriage By Road Act, 2007 — Section 22

Tribunals and Commissions18 Nov 2019Dismissed

Anup Kiran Vs Punjab State Federation Of Cooperative House Building Society LTD

National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0051

Tribunals and Commissions18 Nov 2019Dismissed

National Insurance Co. LTD Vs R.P. Export Pvt. LTD

National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0050

Consumer Protection Act, 1986 — Section 21(b)Sale Of Goods Act, 1930 — Section 46, 47Marine Insurance Act, 1963 — Section 8

Tribunals and Commissions18 Nov 2019Dismissed

Ramesh Kumar Yadav Vs Punjab State Federation Of Cooperative House Building Society LTD & Ors

National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0048

Tribunals and Commissions15 Nov 2019Dismissed

Dr. P.V. George & 2 Ors Vs C.P. Mohanan & 3 Ors

National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0131

Consumer Protection Act, 1986 — Section 19

Tribunals and Commissions15 Nov 2019Allowed

Vishesh Sood & Anr Vs M/S. Raheja Developers Limited And Others

National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0125

Punjab Schedule Roads And Controlled Area Restrictive Of Unregulated Development Rules, 1965 — Rule 47(1)Consumer Protection Act, 1986 — Section 3, 14(1)(d), 21(a)(i)Haryana Development And Regulation Of Urban Areas Act, 1975 — Section 3, 7, 10

Tribunals and Commissions15 Nov 2019Allowed

Henry Lawrence Vs Passport Officer, Passport Office & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0124

Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(f), 2(1)(g), 21(b)

Tribunals and Commissions15 Nov 2019Disposed Of

Sardool Singh Ghumman Vs Air India Ltd

National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0112

Tribunals and Commissions15 Nov 2019Dismissed

M/S. Ess Dee Nutek Infinities (P) LTD Vs Yashwant Singh @ K.K. Singh & Anr

National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0068

Consumer Protection Act, 1986 — Section 2(1)(d), 22(2)

Tribunals and Commissions15 Nov 2019Allowed

Vishesh Sood & Anr Vs M/S. Raheja Developers Limited

National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0045

Punjab Scheduled Roads And Controlled Areas Restriction Of Unregulated Development Rules, 1965 — Rule 47(1)Consumer Protection Act, 1986 — Section 2(r), 21(a) (i)Haryana Development And Regulation Of Urban Areas Act, 1975 — Section 3, 7

Tribunals and Commissions15 Nov 2019Allowed

Henry Lawrence Vs Passport Officer, Passport Office & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0044

Consumer Protection Act, 2019 — Section 2(1)(d), 2(1)(f), 2(1)(g), 21(b)

Tribunals and Commissions15 Nov 2019Dismissed

State Bank Of India Vs M.H. Patel & 3 Ors

National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0020