Tribunals and Commissions07 Nov 2019Dismissed
Bajaj Allianz Life Insurance Co. Ltd. & 2 Ors Vs Dereddy Sreedhar Reddy
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0111
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 8 of 62
Tribunals and Commissions07 Nov 2019Dismissed
S. Bhavani Vs Janchaitanya Real Estate Development
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0110
Consumer Protection Act, 1986 — Section 21(b), 27
Tribunals and Commissions07 Nov 2019Allowed
Akella Vishala & Anr Vs Sirigineedi Venkata Ramesh & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0109
Consumer Protection Act, 1986 — Section 3, 19Motor Vehicles Act 1939 — Section 140, 167
Tribunals and Commissions07 Nov 2019Disposed Of
Ashwin Mittal Vs Parsvnath Developers Limited
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0031
Consumer Protection Act, 1986 — Section 2(r)
Tribunals and Commissions07 Nov 2019Allowed
Gyan Mishra Vs Sahara India Medical Institute Limited. & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0030
Tribunals and Commissions07 Nov 2019Disposed Of
Ratna Vs Life Insurance Corporation Of India & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 21(b)Insurance Act, 1938 — Section 45
Tribunals and Commissions06 Nov 2019Disposed Of
National Insurance Co. Ltd Vs Shaik Khadar Dada
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0103
Tribunals and Commissions06 Nov 2019Disposed Of
Kant Kukreti Vs M/S. SS Group Pvt. LTD & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0059
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions06 Nov 2019Dismissed
A. Goyal Vs Jaidev Aggarwal & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions06 Nov 2019Dismissed
Babulal Indore And Others Vs Aerens Gold Souk International LTD & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0057
Tribunals and Commissions06 Nov 2019Allowed/Dismissed
Oriental Insurance Co.Ltd Vs M/S. Gayatri Capital Ltd
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0033
Tribunals and Commissions06 Nov 2019Disposed Of
Manish Kumar Vs New India Assurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0032
Tribunals and Commissions05 Nov 2019Dismissed
Alla Venkat Reddy Vs Vellanki Syam Prasad
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0102
Tribunals and Commissions05 Nov 2019Dismissed
Terai Infrastructures Ltd Vs Soumen Bhattacharjee & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0101
Indian Contract Act, 1872 — Section 21(b), 28
Tribunals and Commissions05 Nov 2019Allowed
Ashok Anandrao Dhapodkar Vs Vijay Ganpatrao Karnewar
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0100
Tribunals and Commissions05 Nov 2019Allowed
Mahavir Motors - Adishwar Auto Diagnostics Pvt. Ltd Vs Mahmood Builders Pvt. Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0099
Consumer Protection Act, 1986 — Section 13(1)(a)
Tribunals and Commissions05 Nov 2019Disposed Of
M/S. Sai Sumukha Properties Pvt. Ltd. 7 2 Ors Vs Sumjukha Enclave Apartment Owner's Association
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0038
Karnataka Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1972 — Section 11
Tribunals and Commissions05 Nov 2019Disposed Of
Mercy Bissy Joseph Vs K.U. Aloysius
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 13(2)(c), 22(1), 27
Tribunals and Commissions05 Nov 2019Dismissed
Reliance Life Insurance Co. Ltd. & Anr Vs Marri Sujata
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0036
Tribunals and Commissions04 Nov 2019Dismissed
SBI Life Insurance CO. LTD Vs Lakshmiben Naginbhai Chauhan & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0056
Consumer Protection Act, 1986 — Section 21(b)