Tribunals and Commissions04 Nov 2019Partly Allowed
Dharampal Puri Vs SBI Life Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0055
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 9 of 62
Tribunals and Commissions04 Nov 2019Dismissed
S. Jayaraman Vs Properirtor/Manager, Sri Kannan Departmental Store (P) Ltd
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0042
Consumer Protection Act, 1986 — Section 21(b), 25, 27
Tribunals and Commissions04 Nov 2019Dismissed
M/S. Shrachi Leathertex Pvt. Ltd Vs Sabra Khatoon & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 Nov 2019Partly Allowed
Sahkari Ganna Vikas Samiti Vs Sub-Postmaster & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 2(1)(g), 14(1)(d), 23Indian Contract Act, 1872 — Section 65Post Office Saving Bank General Rules, 1981 — Rule 16, 17
Tribunals and Commissions04 Nov 2019Dismissed
Abinath Plantation Pvt. Ltd. & Anr Vs Usha & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 Nov 2019Dismissed
Shyambai Vs Shankar Lal
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0019
Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)
Tribunals and Commissions04 Nov 2019Dismissed
Shree Shankar Sahakari Sakhar Karkhana Ltd Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0018
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions04 Nov 2019Dismissed
Cholamandalam Ms General Insurance Co. Ltd Vs Harinder Pal Singh & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0016
Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)
Tribunals and Commissions04 Nov 2019Partly Allowed
Hari Ram Garg Vs Chittosho Motors & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0011
Tribunals and Commissions04 Nov 2019Dismissed
Agra Development Authority Vs Mithlesh
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0010
Tribunals and Commissions04 Nov 2019
Mukesh Balvantrai Rotarywala Vs IFFCO Tokio General Insurane Company Limited
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0007
Tribunals and Commissions04 Nov 2019Dismissed
Oriental Insurance Co. Ltd Vs Dr. Abhijit Purshottam Pathak
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o)
Tribunals and Commissions01 Nov 2019Dismissed
Welcome Co-Operative Housing Society Ltd. & Anr Vs Govind Shamrao Meshram
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0097
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions01 Nov 2019Allowed
Sarabjit Singh Monga & Anr Vs M/S. Ramprastha Promoters And Developers Pvt. LTD & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0054
Haryana Real Estate (Regulation and Development) Rules, 2017 — Rule 15Consumer Protection Act, 1986 — Section 2(r), 2(1)(d), 17, 21(a)(i)
Tribunals and Commissions01 Nov 2019Dismissed
Shalini Tripathi Vs U.P. Avas Evam Vikas Parishad & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0017
Tribunals and Commissions01 Nov 2019Allowed
K. Prabhakaran Vs Divisional Commercial Manager
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0015
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions01 Nov 2019Dismissed
Avalon Cosmetics Pvt. Ltd Vs Oriental Insurance Co. Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0014
Tribunals and Commissions01 Nov 2019Allowed
Life Insurance Corporation Of India Vs Meena S Bare
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0013
Insurance Regulatory And Development Authority (Protection Of Policyholders’ Interest ) Regulations, 2002 — Regulation 11(4)
Tribunals and Commissions01 Nov 2019Partly Allowed
IFFCO Tokio General Insurance Co. Ltd. Vs Sai Constructions & Anr.
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0012
Tribunals and Commissions01 Nov 2019Allowed
Narinder Kumar Bairwal & Anr Vs M/S. Ramprastha Promoters And Developers Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 11 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(i), 17Haryana Real Estate (Regulation And Development) Rules, 2017 — Rule 15