COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2019

1,228 judgments · page 11 of 62

Tribunals and Commissions31 Oct 2019Disposed Of

Managing Director, Dhaanya Seeds Private Limited Vs Jagat Singh & 5 Ors.

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0031

Consumer Protection Act, 1986 — Section 2(1)(r), 2(1)(d), 2(1)(g), 2(1)(0), 15, 21(b), 23

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Tribunals and Commissions31 Oct 2019Allowed

Ramvilas (Through Lrs Ramavtar) Vs Tonk Zila Sahkari Bhumi Vikas Bank Ltd. & 3 Ors.

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0030

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions30 Oct 2019Disposed Of

H.K. Nandwani & 2 Ors Vs Parsvnath Developers Limited

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0086

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Tribunals and Commissions30 Oct 2019Disposed Of

Unihomes-3 People Welfare Association Vs M/S. Unitech Limited

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0085

Consumer Protection Act, 1986 — Section 12, 12(1)(b)

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Tribunals and Commissions30 Oct 2019Disposed Of

Rajesh Mehta & Anr. Vs M/S. Pioneer Urban Land & Infrastructure Ltd.

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0036

Consumer Protection Act, 1986 — Section 14(1)(c), 14(1)(d)

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Tribunals and Commissions30 Oct 2019Disposed Of

Amit Gupta & Anr. Vs Vatika Limited

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0035

Consumer Protection Act, 1986 — Section 2(r)

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Tribunals and Commissions25 Oct 2019Disposed Of

Alexander Zachariah Vs Elson Alias, Zinage System

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0084

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions25 Oct 2019Disposed Of

Joint Labour Commissioner & Anr Vs Kesar Lal

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0083

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Tribunals and Commissions25 Oct 2019Allowed

Jesus John Vs M/S. Specialist Hospital & 3 Ors

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0082

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions25 Oct 2019Dismissed

Tania Bose Vs Uday Shankar Ghoshal

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0039

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions25 Oct 2019Partly Allowed

Estate Officer (Urban Estate Ludhiana) Vs Jaswant Singh

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0038

Consumer Protection Act, 1986 — Section 24A,

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Tribunals and Commissions24 Oct 2019Disposed Of

Dr. Dominic Anto Vs Sandhya Mol & 4 Ors

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0081

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Tribunals and Commissions24 Oct 2019Dismissed

United India Insurance Company Ltd. Vs Ajayghosh & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0080

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Tribunals and Commissions24 Oct 2019Dismissed

Sant Sagar Builders & Developers Pvt. Ltd. & 2 Ors. Vs Sagar Heights Co-Operative Housing Society Ltd.

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0053

Consumer Protection Act, 1986 — Section 15, 27

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Tribunals and Commissions23 Oct 2019Disposed Of

Rajesh R Vs Saramma Itticheria

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0079

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Tribunals and Commissions23 Oct 2019Dismissed

Kerala State Electricity Board & 2 Ors Vs A.J Sunny

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0078

Indian Electricity Act, 1910 — Section 56, 56(2)Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)

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Tribunals and Commissions23 Oct 2019Dismissed

New India Assurance Co. Ltd. Vs Sandeep

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0077

Indian Penal Code, 1860 — Section 379Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions23 Oct 2019Allowed

Shree Krishana Vs Branch Manager, Allahabad Bank & Anr.

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0058

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Tribunals and Commissions23 Oct 2019Partly Allowed

M/S A.I. Champdany Industries Ltd. Vs M/S New India Assurance Co. Ltd. & 2 Ors.

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0052

Consumer Protection Act, 1986 — Section 2(1)(d), 17, 21

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Tribunals and Commissions23 Oct 2019

Yogesh Nandlal Heda Vs M/S. Subal Construction & 3 Ors.

National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0041

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