Tribunals and Commissions16 Oct 2019
Country Colonisers Pvt. Ltd Vs Harsharan Kaur
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0073
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 13 of 62
Tribunals and Commissions16 Oct 2019Dismissed
Life Insurance Corporation Of India Vs Saroj Bala
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0072
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions16 Oct 2019
Nirankari Agri Seeds Vs Gurdev Singh & Anr
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0071
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions16 Oct 2019
M/S. Country Colonizers Pvt. LTD Vs Dalvir Kaur
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0070
Tribunals and Commissions16 Oct 2019Dismissed
Karnool Seeds Pvt. Ltd Vs Shamsher Singh & Anr
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 13(1)(c), 21(b)
Tribunals and Commissions16 Oct 2019Dismissed
United India Insurance Co. Ltd Vs Satish Kumar Gupta
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 21(b)Insurance Act, 1938 — Section 64(um), 64UM(2)
Tribunals and Commissions16 Oct 2019Dismissed
Regional Manager, National Insurance Company Ltd Vs Ranpal Singh
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0024
Consumer Protection Act, 1986 — Section 21(b)Indian Penal Code, 1860 — Section 279, 304A, 337
Tribunals and Commissions16 Oct 2019Dismissed
New India Assurance Co. Ltd Vs Mahabir Extraction Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0023
Consumer Protection Act, 1986 — Section 21(b)Insurance Regulatory And Development Authority (Protection Of Policyholders’ Interests) Regulations, 2002 — Regulation 9
Tribunals and Commissions16 Oct 2019Dismissed
Shashikant Raghunath Patil Vs Putubai Narsinh Naik (Since Deceased) & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions16 Oct 2019Allowed
Leela Narasimhan Vs Vijay Grihanirman Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0021
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions16 Oct 2019Allowed
Rohit Kumar Sahu & Anr Vs M/S. Pioneer Urban Land & Infrastructure Ltd
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0020
Tribunals and Commissions15 Oct 2019
Command Hospital (Southern Command) & 2 Ors Vs Sachin Satish Chandra Dubey & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0069
Consumer Protection Act, 1986 — Section 19A
Tribunals and Commissions15 Oct 2019Partly Allowed
Manoj Khushaldas Gandhi Vs M/S. Prakash Estates & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0068
Tribunals and Commissions15 Oct 2019Allowed
Chandrikaben J. Patel And Others Vs Spice Jet Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0067
Tribunals and Commissions15 Oct 2019Dismissed
Bharti Axa General Insurance Co. Ltd. & Anr Vs Tek Singh
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0066
Motor Vehicles Act, 1988 — Section 8(3), 8(4), 14, 15(1)Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions15 Oct 2019Dismissed
Dropadi Chikitsalaya Vs Sheela Devi & Anr
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0019
Consumer Protection Act, 1986 — Section 15
Tribunals and Commissions15 Oct 2019Dismissed
Rajasthan Housing Board & Anr Vs Gururaj Prasad Sharma
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0018
Tribunals and Commissions15 Oct 2019Dismissed
O.P Thakur Vs Shimla Municipal Corporation & Anr
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0017
Consumer Protection Act, 1986 — Section 2(1)(c), 12(1)(c), 21(b)Limitation Act, 1963 — Section 5Constitution Of India, 1950 — Article 14, 19(1)(g), 32, 226
Tribunals and Commissions15 Oct 2019Dismissed
M/S. Chandan Associates Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0016
Tribunals and Commissions14 Oct 2019Dismissed
New India Assurance Co. Ltd. & 4 Ors Vs M/S. Ellenbarrie Industrial Gases Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0065
Consumer Protection Act, 1986 — Section 19