Tribunals and Commissions01 Oct 2019Dismissed
M/S. Honda Siel Cars India Ltd Vs M. Unnikrishna Menon & Anr
National Consumer Disputes Redressal Commission · (2019) 10 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 2(1)(f), 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 15 of 62
Tribunals and Commissions30 Sept 2019Allowed
Umesh Kumar Agrawal Vs DLF Homes Developers LTD
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0098
Tribunals and Commissions30 Sept 2019Dismissed
M/S. Bonsdag Industries Pvt. Ltd Vs Yashpal Aggarwal
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0074
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions30 Sept 2019Partly Allowed
Truly Creative Developer Pvt. Ltd. & 3 Ors Vs Chandrakant Ramji More
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0073
Maharashtra Slum Area Improvement Clearance And Re-development Act, 1971 — Section 4(1)
Tribunals and Commissions27 Sept 2019Dismissed
IFFCO Tokio General Insurance Company LTD Vs M/S. OPG Energy ( P) LTD
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0113
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions27 Sept 2019Dismissed
M.P. Housing Board Rewa Vs Rajendra Singh
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0112
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions27 Sept 2019Disposed Of
M/S. Sahara Prime City Limited & Anr Vs Usha Srivastava
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0111
Tribunals and Commissions27 Sept 2019Dismissed
M2K Infrastructure PVT. LTD. Vs Ujjawal Kumar & 4 Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0096
Consumer Protection Act, 1986 — Section 12(1)(c), 19Limitation Act, 1963 — Section 5, 14
Tribunals and Commissions27 Sept 2019Dismissed
Bushan Chimanlal Jain Vs Dr. Chandru K.M. & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0095
Consumer Protection Act, 1986 — Section 21(a)(i)
Tribunals and Commissions27 Sept 2019Disposed Of
Maruti Suzuki India Ltd Vs Mangi Devi & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0072
Tribunals and Commissions27 Sept 2019Dismissed
Arjun Prasad Dubey Vs President, Priyadarshini Grih Nirman & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0071
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions26 Sept 2019Dismissed
ICICI Prudential Life Insurance Company Limited & Anr Vs Hanuman Singh Bairwa
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0094
Insurance Act, 1938 — Section 45Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions26 Sept 2019Dismissed
United India Insurance CO. LTD. & 2 Ors Vs Rajesh Jhajharia
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0093
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions26 Sept 2019Dismissed
Hanuman Singh Bairwa Vs ICICI Prudential Life Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0092
Insurance Act, 1938 — Section 45Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions26 Sept 2019Dismissed
Sagar Colonisers Private Limited Vs Dhanmati Devi & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0091
Tribunals and Commissions26 Sept 2019Dismissed
Bindiya Sahi & Anr Vs Managing Director/Whole Time Director/Executive Director, Raheja Developers Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0070
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions25 Sept 2019Dismissed
Indian Acrylics Ltd Vs National Insurance Co. Ltd. & Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0069
Customs Act, 1962 — Section 23Indian Contract Act, 1872 — Section 14, 15, 16, 17, 18, 20, 21, 22
Tribunals and Commissions24 Sept 2019Partly Allowed
Basant Kumar Rawat Vs Dipak Mandal & 8 Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0115
Companies Act, 2013 — Section 70(10) Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions24 Sept 2019Allowed
Gurmukh Singh Vs Pargat Pal Singh
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0110
Tribunals and Commissions24 Sept 2019Partly Allowed
Dharambir Rawat Vs Dipak Mandal & 8 Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0109
Companies Act, 2013 — Section 70(10)Consumer Protection Act, 1986 — Section 21(b)