Tribunals and Commissions24 Sept 2019Dismissed
Sangeeta Chandgothia Vs M/S. Shopper's Stop
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0108
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 16 of 62
Tribunals and Commissions24 Sept 2019Partly Allowed
United India Insurance CO. LTD Vs Hussain Haider
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0090
Indian Penal Code, 1860 — Section 380
Tribunals and Commissions24 Sept 2019
Swaran Kaur Vs Mohali Cooperative House Building Society Limited
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0089
Tribunals and Commissions24 Sept 2019Partly Allowed
Dharampal Kumar Rawat Vs Dipak Mandal & 8 Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0068
Indian Companies Act, 2013 — Section 70(10)Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions23 Sept 2019Dismissed
United India Insurance CO. LTD Vs Bhupinder Nagpal & Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0107
Tribunals and Commissions20 Sept 2019Disposed Of
M/S. Emaar MGF Land LTD. & Anr Vs Amolak Singh Sandhu & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0106
Tribunals and Commissions20 Sept 2019Allowed
Barun Jolly & 13 Ors Vs CHD Developers Limited
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0088
Code Of Civil Procedure, 1908 — Order 1 Rule 8Consumer Protection Act, 1986 — Section 2(r), 12(1)(c), 21(a)(i), 22
Tribunals and Commissions20 Sept 2019Dismissed/Allowed
Acharya Vinoba Bhave Rural Hospital Vs Samiksha & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0067
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions20 Sept 2019Dismissed
Canara Bank Vs Brijesh Sharma & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0066
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions20 Sept 2019Allowed
Dr. Shriram Trivedi Vs National Building Construction Corporation Limited (NBCC)
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0065
Consumer Protection Act, 1986 — Section 2(r), (21(a)(i)
Tribunals and Commissions20 Sept 2019Allowed
Ramkrishna Sharad & Anr Vs M/S. Wave-Megacity Center Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0064
Consumer Protection Act, 1986 — Section 2(r), 2(1)(d), (21(a)(i)
Tribunals and Commissions19 Sept 2019Disposed Of
M/S Country Colonizers PVT. LTD Vs Rakesh Surendra Jain & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0105
Tribunals and Commissions19 Sept 2019Dismissed
Jagdish Singh Chauhan Vs Ram Charan & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0087
Tribunals and Commissions19 Sept 2019Partly Allowed
CAPT. S.C. Girotra Vs Hyundai Motor India LTD
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0086
Tribunals and Commissions19 Sept 2019Partly Allowed
ATS Estate Pvt. Ltd Vs Meenu Yadav
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0063
Tribunals and Commissions19 Sept 2019Dismissed
Oriental Insurance Company Ltd Vs M/S. Maa Laxmi Rice Mill
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0062
Tribunals and Commissions18 Sept 2019Dismissed
Rajnikant Ramji Shah Arihant Builders & Anr Vs M/S. Arihant Tower Chs Ltd & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0085
Tribunals and Commissions18 Sept 2019Dismissed
Barnala Builders & Property Consultants Vs Anirudh Sood
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0084
Tribunals and Commissions18 Sept 2019Partly Allowed
ICICI Bank LTD Vs Kishore Kumar Bodke
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0075
Consumer Protection Act, 1986 — Section 14(1)(d)
Tribunals and Commissions18 Sept 2019Dismissed
Manoj Sharma Vs Ahatesham Ahemad & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0061