Tribunals and Commissions13 Sept 2019Allowed
Sanjeev Rampal Vs Managing Director, Experion Developers Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0049
Consumer Protection Act, 1986 — Section 21
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 18 of 62
Tribunals and Commissions13 Sept 2019Dismissed/Allowed
Sahara Prime City Ltd. & Anr Vs Tapasya Palawat
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions12 Sept 2019Disposed Of
Mohammad Tariq & Anr Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0103
Tribunals and Commissions12 Sept 2019Dismissed
Narainsons Overseas Vs M/S. Natvar Parikh Industries Ltd
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 3, 11, 17, 21, 23, 24(7), 25, 27Limitation Act, 1963 — Article 19
Tribunals and Commissions12 Sept 2019Dismissed
Shivashankara Gowda B. Vs Manager, D.H.FL.
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0047
Tribunals and Commissions12 Sept 2019Dismissed
Smt. H.A. Vasantha Vs Nirman Shelters (Bangalore) Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0046
Consumer Protection Act, 1986 — Section 2(b), 2(c), 19
Tribunals and Commissions12 Sept 2019Dismissed
M/S. Karan K. Fabrics Vs New India Assurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0045
Code Of Criminal Procedure, 1973 — Section 156(3)
Tribunals and Commissions12 Sept 2019Disposed Off
Haj Committee Of India Vs Mohd. Ayub Tonk & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions12 Sept 2019Dismissed
Gokal Chand (Deceased) & Anr Vs Axis Bank Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0025
Tribunals and Commissions12 Sept 2019Disposed Off
Para Military Forces Welfare Society Vs M/S. Sidhartha Buildhome Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0024
Tribunals and Commissions12 Sept 2019Disposed Off
Amit Singh Chadha Vs Unitech Reliable Projects Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0023
Tribunals and Commissions12 Sept 2019Disposed Off
Anupum Gupta & 2 Ors Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0022
Environment Protection Act, 1986 — Section 5(3)
Tribunals and Commissions11 Sept 2019Dismissed
Union Of India Vs K.L. Marwah
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0099
Tribunals and Commissions11 Sept 2019
Today Retail Network Private Limited Vs Navneet Kapoor
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0078
Consumer Protection Act, 1986 — Section 2 (1)(g), 2(1)(o), 2(1)(r), 13(4)(ii), 15, 19A
Tribunals and Commissions11 Sept 2019Dismissed
Dr. M.S. Kamath & Anr Vs Maitreya V. Doshi (Director) & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 21, 21(b), 27, 27A
Tribunals and Commissions11 Sept 2019Partly Allowed/Dismissed
Manoj Kumar Srivastava & Anr Vs Manoj Kumar Srivastava & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0043
Consumer Protection Act, 1986 — Section 2(r), 21(b)
Tribunals and Commissions11 Sept 2019Dismissed
Gatha Tiwary & Anr Vs Emaar Mgf Land Limited & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0042
Consumer Protection Act, 1986 — Section 2(d), 3, 12, 17, 21, 21(A)(iii), 24A(2)Code Of Civil Procedure, 1908 — Section 10, 11
Tribunals and Commissions11 Sept 2019Disposed Off
Ankur Aeron Vs M/S. Nea-Asp Newzen Systems & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0021
Consumer Protection Act, 1986 — Section 14
Tribunals and Commissions11 Sept 2019Partly Allowed
New India Assurance Co. Ltd Vs Consumer Education & Research Society & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0020
Tribunals and Commissions11 Sept 2019Disposed Off
Rajeev Herpresad Jaiswal Vs Bharati Pursnani & 8 Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0019