COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2019

1,228 judgments · page 19 of 62

Tribunals and Commissions11 Sept 2019Disposed Off

Ishwar Pujara Vs Parsvnath Developers Limited

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0018

Consumer Protection Act, 1986 — Section 2(r)Constitution Of India, 1950 — Article 14

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Tribunals and Commissions09 Sept 2019Dismissed

Nand Kishore Singh Vs Manoj Kumar (Branch Manager), Punjab National Bank

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0102

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions09 Sept 2019Dismissed

Bhagat Ram Vs Post Master, Post Office Kharar

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0101

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Tribunals and Commissions09 Sept 2019Disposed Of

Baldev Chand Bansal Vs Rajesh Kumar Nagpal & 3 Ors

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0041

Consumer Protection Act, 1986 — Section 25, 25(3)Punjab Land Revenue Act, 1887 — Section 72

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Tribunals and Commissions09 Sept 2019Dismissed

Union Of India Vs Bipinbhai Santoshbhai Jain & 14 Ors

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0017

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions09 Sept 2019Dismissed

Pradeep Kumar Kushwaha Vs Shubham Krishi Kendra. Dealer & Distributor & Anr

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0016

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions09 Sept 2019Dismissed

Ethos Ltd Vs Vijay H.A. Proprietor

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0015

Consumer Protection Act, 1986 — Section 2(1)(d)

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Tribunals and Commissions06 Sept 2019Dismissed

M/S. Tulip Infratefch Pvt. Ltd Vs Kamlesh Sharma

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0040

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Tribunals and Commissions06 Sept 2019Dismissed

Kumar Cold Storage Vs New India Assurance Co. Ltd

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0039

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Tribunals and Commissions06 Sept 2019Disposed Of

Rajiv Kapasi & Anr Vs M/S. Unitech Ltd

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0038

Environment Protection Act, 1986 — Section 5(3)

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Tribunals and Commissions06 Sept 2019Allowed

Ashok Kumar Shivpuri Vs Ashok B. Chajjar, Cmd, Arihant Enterprises (Arihant Super Structures Ltd.)

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0014

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions06 Sept 2019Allowed

Alok Kumar Vs M/S. Golden Peacock Residency Private Limited & Anr

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0013

Consumer Protection Act, 1986 — Section 2(r), 21(a)(i)

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Tribunals and Commissions05 Sept 2019Disposed Of

Ashish K. Jain & Anr Vs M3M India LTD. & Anr

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0100

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Tribunals and Commissions05 Sept 2019Dismissed

Kanpur Development Authority Vs Durga Prasad Yadav

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0083

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Tribunals and Commissions05 Sept 2019Dismissed

Executive Engineer, Dakshin Haryana Bijli Vitran Nigam Ltd. & Anr Vs Raj Kumar & 2 Ors

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0037

Consumer Protection Act, 1986 — Section 21(b)

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Tribunals and Commissions05 Sept 2019

Sher Bahadur Singh Vs Paramount Villas Pvt. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0036

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Tribunals and Commissions05 Sept 2019Disposed Of

Jyoti Zaverchand Gala Vs Vilas Chandrakant Gaonkar

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0035

Consumer Protection Act, 1986 — Section 21

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Tribunals and Commissions05 Sept 2019Disposed Off

Ashapura Habitats Private Limited & 3 Ors Vs Sau Shalka Nilkanth Shinde & Anr

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0012

Indian Contract Act, 1872 — Section 55

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Tribunals and Commissions05 Sept 2019Dismissed

Kesari Tours Pvt. Ltd Vs Prajesh Ulnnikrishnan Nair

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0011

Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o), 21, 25(3), 27(1)

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Tribunals and Commissions05 Sept 2019Dismissed

M/S. Prerana Agro Industries Vs Oriental Insurance Co. Ltd. & Ors

National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0010

Indian Penal Code, 1860 — Section 34, 114, 342, 420, 421, 422, 423, 424, 425, 426, 427, 436, 444, 447

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