Tribunals and Commissions28 Aug 2019Disposed Of
M/S. Daikin Air Conditioning India Pvt. LTD Vs Vivek Gupta & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0111
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 21 of 62
Tribunals and Commissions28 Aug 2019Dismissed
Sankar Kumar Mitra & Anr Vs Dr. Indira Jha & 10 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0054
Tribunals and Commissions27 Aug 2019Dismissed
ICICI Bank Limited Vs Karam Chand & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0110
Consumer Protection Act, 1986 — Sectio 21(b)Banking Regulation Act, 1949 — Section 21, 35, 35A
Tribunals and Commissions27 Aug 2019Partly Allowed
Royal Sundaram Alliance Insurance Co. LTD Vs Manish Shivlalbhai Kalavadiya
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0109
Tribunals and Commissions27 Aug 2019Disposed Of
Mahindra & Mahindra Limited Superannuation Scheme Vs Pandurang Govind Shelar & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0108
Tribunals and Commissions27 Aug 2019Disposed Of
Balraj Sharma & 33 Ors Vs Unitech Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0107
Consumer Protection Act, 1986 — Section 12(1)(c)
Tribunals and Commissions27 Aug 2019Disposed Of
Jayanti Mitra & Anr Vs Merino Shelters Pvt. LTD & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0106
Tribunals and Commissions27 Aug 2019Dismissed
M/S. Shiva Stainless Steel Pvt. LTD Vs Canara Bank
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0105
Consumer Protection Act, 1986 — Section 2(1)(g)
Tribunals and Commissions26 Aug 2019Dismissed
M/S. Sarju Cold Storage And Others Vs M/S. Anil Kumar Amit Kumar And Others
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0104
Indian Contract Act, 1872 — Section 151, 152Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)
Tribunals and Commissions26 Aug 2019Dismissed
Rakesh Kumar Sharma Vs Life Insurance Corporation Of India & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0103
Tribunals and Commissions26 Aug 2019Disposed Of
DLF Homes Panchkula Pvt. LTD Vs Kanta Narang & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0102
Tribunals and Commissions26 Aug 2019Dismissed
United India Insuracne Co. LTD Vs M/S. Turle Limited
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0101
Limitation Act, 1963 — Section 5
Tribunals and Commissions26 Aug 2019Disposed Of
Ved Kaur Vs Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0100
Indian Penal Code, 1860 — Section 120B, 406, 420Environment Protection Act, 1986 — Section 5(3)
Tribunals and Commissions26 Aug 2019Disposed Of
Ashutosh Gupta & Anr Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0094
Indian Penal Code, 1860 — Section 102B, 406, 420Environment (Protection) Act, 1986 — Section 5(3)
Tribunals and Commissions23 Aug 2019Dismissed
National Insurance Co. LTD Vs Deepak Lodha
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0099
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions23 Aug 2019Allowed
Rajasthan Housing Board And Others Vs Navratna Nahta And Others
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0098
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions23 Aug 2019Dismissed
M/S. Universal Infrastructure & Anr Vs Binay Pal Singh & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0097
Punjab Apartment And Property Regulation Rules, 1995 — Rule 17Punjab Apartment And Property Regulation Act, 1995 — Section 6(1), 14, 45
Tribunals and Commissions23 Aug 2019Disposed Of
Chandra Vikram Prahladka & Anr Vs Bengal Unitech Universal Infrastructure Pvt. LTD & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0096
Consumer Protection Act, 1986 — Section 2(r)
Tribunals and Commissions23 Aug 2019Dismissed
M/S. Green Vally Heights & Anr Vs Paramjit Kaur
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0053
Consumer Protection Act, 1986 — Section 19Limitation Act, 1963 — Section 5
Tribunals and Commissions22 Aug 2019Allowed
Mohan Lal Yadav Vs Oriental Insurance Co. LTD
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0095
Insurance Regulatory And Development Authority (Protection Of Policy Holder’s Interests) Regulations, 2002 — Regulation 9Consumer Protection Act, 1986 — Section 21(b)