Tribunals and Commissions04 Sept 2019
M/S Sampati India Infrastructure Vs Bipra Charan Swain
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0034
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 20 of 62
Tribunals and Commissions04 Sept 2019Allowed
Deepanshu Saini & Anr Vs M/S. S.S. Group Private Limited & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0033
Payment & Settlement Systems Act, 2007 — Section 25
Tribunals and Commissions04 Sept 2019Partly Allowed
A.P. Transco & Anr Vs Telapolu Venkata Latha Kumari & Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0009
Tribunals and Commissions04 Sept 2019Dismissed
New India Assurance Co. Ltd Vs Gurvinder Pal Singh
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0008
Evidence Act, 1872 — Section 106Motor Vehicles Act, 1988 — Section 39, 40, 43, 192
Tribunals and Commissions04 Sept 2019Dismissed
Oriental Insurance Co. Ltd Vs Enamul Haque
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0007
Motor Vehicle Act, 1988 — Section 157Central Motor Vehicles Rules, 1989 — Rule 141
Tribunals and Commissions04 Sept 2019Dismissed
United India Insurance Co. Ltd. & Anr Vs Kesarlal Jat & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0005
Motor Vehicle Act, 1988 — Section 192
Tribunals and Commissions04 Sept 2019
President, Municipal Council & Anr Vs Sudarshan Kumar Sidana & Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0004
Limitation Act, 1963 — Section 5
Tribunals and Commissions03 Sept 2019Allowed
Divisional Railway Manager, Western Railway Vs Raju Devi Suryavanshi & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0006
Consumer Protection Act, 1986 — Section 21(b)Railways Act, 1989 — Section 100
Tribunals and Commissions03 Sept 2019Allowed
Chandrima Enterprises Vs Abdul Halim & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions03 Sept 2019Dismissed
Sapthagiri Residents Welfare Association Vs M/S. Sri Constructions & 3 Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0002
Tribunals and Commissions03 Sept 2019Dismissed
M/S. Hotel Roop Basant Pvt. Ltd Vs Jana Small Finance Bank Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(ii)
Tribunals and Commissions30 Aug 2019Dismissed
Dr. Binoy Gupta Vs Additional Director, Central Govt. Health Scheme & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0117
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions30 Aug 2019Disposed Off
Smt. Kesharben Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0057
Mercantile Shipping Act, 1958 — Section 358, 425IRDA (Protection Of Policyholders Interests) Regulations, 2002 — Regulation 9
Tribunals and Commissions30 Aug 2019Dismissed
Birender Singh Vs Jagdish & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0056
Tribunals and Commissions30 Aug 2019Allowed
Bela Mittal Vs M/S. Lokhandwala Kataria Construction Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0055
Maharashtra Ownership Of Flat (Regulation Of the Promotion, Construction, Sale, Management And Transfer) Act, 1963 — Section 8
Tribunals and Commissions29 Aug 2019Dismissed
Reliance Life Insurance Company Limited Vs Arun Kumar
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0116
Tribunals and Commissions29 Aug 2019Dismissed
Kabir Cooperative House Building Society LTD & Anr Vs Sudesh Kaushal & 7 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0115
Consumer Protection Act, 1986 — Section 3, 21(b)
Tribunals and Commissions29 Aug 2019Dismissed
Samuel Jacob, Director Samson & Sons Builders & Developers (P) LTD & Anr Vs Anil Davidson & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0114
Consumer Protection Act, 1986 — Section 2(o), 27
Tribunals and Commissions28 Aug 2019Dismissed
M/S. Susrut Eye Foundation & Research Centre & Anr Vs Ratan Sinha & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0113
Consumer Protection Act, 1986 — Section 22, 22A
Tribunals and Commissions28 Aug 2019Dismissed
Karnataka Industrial Area Development Board Vs M/S. Arrow Devices Pvt. Ld
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0112
Limitation Act, 1963 — Section 5