Tribunals and Commissions22 Aug 2019Dismissed
Rajasthan Housing Board Vs Ramesh Chandra Papdiwal Through Lrs
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0093
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 22 of 62
Tribunals and Commissions22 Aug 2019Dismissed
Uma Naresh Vs J.S. Prabhakar
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0092
Tribunals and Commissions22 Aug 2019Dismissed
Secretary, Jaipur Development Authority & Anr Vs Roop Chand Soni
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0091
Tribunals and Commissions22 Aug 2019Disposed Of
Rama Sahdev Vs Unitech Reliable Projects Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0090
Tribunals and Commissions22 Aug 2019Dismissed
Sheela & 3 Ors Vs LIC Of India & 5 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0052
Tribunals and Commissions21 Aug 2019Dismissed
Sujit Kumar Sil & Anr Vs Sudipta Biswas
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0051
Tribunals and Commissions21 Aug 2019Dismissed
M/S. The New India Assurance Co. Ltd Vs Kamlesh Chandra Tiwari & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0050
Tribunals and Commissions20 Aug 2019Dismissed
Mahadeo Balku Bhosale Vs Shabir Illahi Bagwan & 6 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0049
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions20 Aug 2019Dismissed
M/S. Ess Dee Nutek Infinities (P) Ltd Vs Yashwant Singh @ K.K. Singh & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions20 Aug 2019Disposed Off
Sunita Devi Vs Branch Manager, Life Insurance Corporation Of India & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 21(b)Insurance Act, 1938 — Section 45
Tribunals and Commissions20 Aug 2019Allowed
Birla Sun Life Insurance Co. Ltd Vs Konchada Ravi Kumar
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0046
Tribunals and Commissions20 Aug 2019Dismissed
Indian Institute Of Planning & Management Vs Paramjit Singh Rekhi
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0045
Tribunals and Commissions19 Aug 2019Disposed Of
Kulwinder Kaur & 2 Ors Vs State Bank Of Patiala & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0088
Tribunals and Commissions19 Aug 2019Disposed Of
Universal Sompo General Insurance Company Limited Vs M/S. S.S Enterprise & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0087
Tribunals and Commissions19 Aug 2019Dismissed
JVVNL And Others Vs Ashu Mal Sindhi
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0086
Tribunals and Commissions19 Aug 2019Disposed Of
Indian Overseas Bank Vs M/S. S.S. Enterprise & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0085
Tribunals and Commissions19 Aug 2019Disposed Of
Surinder Singh Saini And Others Vs Blossom Cooperative House Building First Society Ltd. & Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0084
Tribunals and Commissions19 Aug 2019Dismissed
Vikalp Mohan & Anr Vs M/S. Umang Realtech Pvt. Ltd. & Ors
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0083
Consumer Protection Act, 1986 — Section 24A, 24A(2)
Tribunals and Commissions19 Aug 2019Allowed
Vinamra Shyamji Sharma Vs Three C Shelters Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0081
Consumer Protection Act, 1986 — Section 14, 14(1)(d), 14(1)(I), 21, 21(1)Indian Contract Act, 1872 — Section 54, 55, 74Interest Act, 1978 — Section 3
Tribunals and Commissions19 Aug 2019Disposed Off
Ayodhya Faizabad Development Authority Vs Nath Bux Singh
National Consumer Disputes Redressal Commission · (2019) 08 NCDRC CK 0044