Tribunals and Commissions18 Sept 2019Partly Allowed
New India Assurance Co. Ltd Vs M/S. Shivalik Tube Pvt. Ltd
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0060
Insurnace Act, 1938 — Section 64UM
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2019
1,228 judgments · page 17 of 62
Tribunals and Commissions18 Sept 2019Dismissed
Anirudh Sood Vs M/S. Barnala Builders & Property Consultants
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0059
Tribunals and Commissions18 Sept 2019Dismissed
Vicraant Abhishek Kela & Ors Vs Selene Construction Limited
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 12(1)(c)
Tribunals and Commissions18 Sept 2019Dismissed
National Insurance Co. Ltd Vs Rameshwar Lal & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0031
Tribunals and Commissions17 Sept 2019Dismissed
Interglobe Aviation LTD & Anr Vs Atanu Saha & 5 Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0082
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions17 Sept 2019Dismissed
M. A. Bhimji (Deceased) Vs Paul Compas & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0057
Consumer Protection Act, 1986 — Section 2(d)(ii)
Tribunals and Commissions17 Sept 2019Dismissed
Puran Singh Rathore Vs New India Assurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0032
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
Tribunals and Commissions17 Sept 2019
SBI Life Insurance Co. Ltd. & Anr Vs Triloki Choudhary
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0030
Code Of Criminal Procedure, 1973 — Section 195(1)(b), 340
Tribunals and Commissions17 Sept 2019Dismissed
IFFCO Tokio General Insurance Company Ltd Vs Anil Sharma
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0029
Motor Vehicles Act, 1988 — Section 2(30)Code Of Criminal Procedure, 1973 — Section 145, 162
Tribunals and Commissions16 Sept 2019Disposed Of
Vinnie Jauhari & Anr Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0104
Tribunals and Commissions16 Sept 2019Dismissed
Universal Sompo General Insurance Company Limited Vs M/S. Bajrang Arts & 2 Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0056
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions16 Sept 2019Dismissed
National Insurance Company Ltd Vs Shambhu Nath Upadhyay
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0055
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions16 Sept 2019Disposed Off
Anurag Sadhwani & Anr Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0028
Tribunals and Commissions13 Sept 2019Dismissed
M/S. K.G. Developers Pvt. Ltd Vs Dr. Monojit Kulabhi & 7 Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0114
Consumer Protection Act, 1986 — Section 13(a)
Tribunals and Commissions13 Sept 2019
Life Insurance Corporation Of India And Others Vs Sunita Kumari
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0080
Consumer Protection Act, 1986 — Section 2 (1)(g), 2(1)(o), 15, 19A
Tribunals and Commissions13 Sept 2019Dismissed
Postal Department & Anr Vs Pritam Singh Narang & 6 Ors
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0054
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions13 Sept 2019Dismissed
Raj Kumar Arjun Singh Vs ICICI Lombard General Insurance Company Limited
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0053
Tribunals and Commissions13 Sept 2019Dismissed
B.A. Shah & Bros Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0052
Tribunals and Commissions13 Sept 2019Dismissed
Dr. R.C. Patel Vs Sudhakar R. Chowkekar, Through Lrs
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions13 Sept 2019Disposed Of
Ram Nayan Nishad Vs M/S. Ansal Housing And Construction Ltd. & Anr
National Consumer Disputes Redressal Commission · (2019) 09 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 2(1)(d), 2(d), 21