COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2010

429 judgments · page 22 of 22

Tribunals and Commissions14 Jan 2010

Amla Lal Vs Ansal Properties and Industries Limited

National Consumer Disputes Redressal Commission · 2010 1 CPJ 276

Tribunals and Commissions12 Jan 2010

National Consumer Disputes Redressal Commission · 2010 1 CPJ 272 : 2010 1 CPR 265

Tribunals and Commissions06 Jan 2010

National Consumer Disputes Redressal Commission · 2010 1 CPJ 176

Tribunals and Commissions06 Jan 2010R.P. dismissed.

National Consumer Disputes Redressal Commission · 2010 2 CPJ 28

Tribunals and Commissions06 Jan 2010Complaint partly allowed.

National Consumer Disputes Redressal Commission · 2010 2 CPJ 120

Tribunals and Commissions05 Jan 2010Complaint allowed.

National Consumer Disputes Redressal Commission · 2010 1 CPJ 258

Tribunals and Commissions05 Jan 2010

National Consumer Disputes Redressal Commission · 2010 0 CTJ 129 : 2010 1 CPJ 294 : 2010 1 CPR 195

Tribunals and Commissions05 Jan 2010

National Consumer Disputes Redressal Commission · 2011 1 CPJ 150

Tribunals and Commissions05 Jan 2010Complaint dismissed.

National Consumer Disputes Redressal Commission · 2010 2 CPJ 8